High Courts08 Nov 2016Allowed

Matadin Mehatar Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 79 : (2016) 11 ADJ 795 : (2017) 1 AllCrlRulings 40 : (2017) 2 AllLJ 259

Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts07 Nov 2016Allowed

Aruna Singh Vs State of U.P.

Allahabad High Court · (2017) 2 ADJ 624 : (2017) 1 AllWC 322 : (2017) 121 ALR 580 : (2017) 134 RD 296 : (2017) 1 RJ 104

Uttar Pradesh Stamp (Valuation of Property) Rules, 1997 - Rule 7, Rule 9
High Courts07 Nov 2016Allowed

National Insurance Company Limited Vs Smt. Vimla

Allahabad High Court · (2017) AAC 673 : (2017) 2 ACC 307 : (2016) 11 ADJ 732 : (2017) 1 AllLJ 671 : (2017) 3 ALLMR 101 : (2017) 1 AllWC 480 : (2017) 121 ALR 705

Motor Vehicles Act, 1988 - Section 110A, Section 110B, Section 168
High Courts07 Nov 2016Dismissed

Dodia Narendra Dilipbhai Vs Union of India

Allahabad High Court · (2016) 11 ADJ 473 : (2017) 2 AllLJ 563 : (2017) 1 AllWC 19 : (2017) 1 ESC 148

Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10A, Section 10B, Section 11Uttar Pradesh State Universities Act, 1973 - Section 37
High Courts07 Nov 2016Allowed

Hari Shankar Kushwaha Vs Jai Prakash Singh Alias Kaptan Singh

Allahabad High Court · (2016) 11 ADJ 362 : (2017) 1 AllWC 671 : (2017) 120 ALR 397 : (2016) 3 ARC 889

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 4Provincial Small Cause Courts Act, 1887 - Article 4, Section 15(1), Section 23, Section 25Registration Act, 1908 - Section 47
High Courts07 Nov 2016Dismissed

Chhotey Vs State of U.P.

Allahabad High Court · (2016) 97 ACrC 833 : (2016) 11 ADJ 655 : (2017) 1 AllCrlRulings 59

Penal Code, 1860 (IPC) - Section 302, Section 376
High Courts04 Nov 2016Allowed

Pawan Kumar Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 39 : (2017) 3 ADJ 493 : (2017) 1 AllCrlRulings 948 : (2017) 1 AllLJ 401

Penal Code, 1860 (IPC) - Section 302
High Courts04 Nov 2016Dismissed

Lalla Vs State of U.P.

Allahabad High Court · (2017) 1 ADJ 3 : (2017) 1 AllCrlRulings 45 : (2017) 2 AllLJ 139

Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376(2)(g)