High Courts20 Oct 2016Dismissed
United India Insurance Co. Ltd. Vs Smt. Anarwati
Allahabad High Court · (2017) 2 ADJ 421 : (2017) 120 ALR 656
Motor Vehicles Act, 1988 - Section 173
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 25 of 153
High Courts20 Oct 2016Dismissed
Bank of Baroda and Others - Petitioners @HASH The Appellate Authority and Others - Opposite Parties
Allahabad High Court · (2016) 10 ADJ 506 : (2016) 6 AllWC 6464 : (2017) 1 CLR 11 : (2016) 151 FLR 837 : (2017) LabLR 18 : (2017) 1 LLN 39
Bank of Baroda (Employees) Pension Regulations, 1995 - Regulation 46Constitution of India, 1950 - Article 19(1)(g), Article 226Payment of Gratuity Act, 1972 - Section 14, Section 4(6)(a), Section 7(2)
High Courts20 Oct 2016Dismissed
Shiv Bali and Others - Petitioners @HASH The Deputy Director of Consolidation, Banda and Others
Allahabad High Court · (2016) 11 ADJ 246 : (2016) 6 AllLJ 799 : (2016) 6 AllWC 5861 : (2017) 121 ALR 735 : (2017) 1 CivCC 788 : (2017) 134 RD 37 : (2016) 2 RJ 1702
Limitation Act, 1963 - Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 3
High Courts20 Oct 2016Dismissed
The State Of U.P. and 3 Others - Appellant @HASH M/s S and P Infrastructure Developers Pvt. Ltd.
Allahabad High Court · (2016) 11 ADJ 312 : (2017) 1 AllWC 137
Arbitration and Conciliation Act, 1996 - Section 2(e), Section 34Civil Procedure Code, 1908 (CPC) - Section 16, Section 18, Section 20
High Courts20 Oct 2016Dismissed
Harihar Nath Mishra - Petitioner @HASH Addl. District Judge And Others
Allahabad High Court · (2016) 3 ARC 810
Constitution of India, 1950 - Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2)(a)
High Courts19 Oct 2016Allowed
Sushil Kumar Vs State of Uttar Pradesh
Allahabad High Court · (2017) 4 ADJ 320 : (2017) 121 ALR 385 : (2017) 1 RJ 626
High Courts19 Oct 2016Allowed
Smt. Parmawati Devi Vs State of Uttar Pradesh Thru Secy. Revenue
Allahabad High Court · (2017) 134 RD 818
Stamp Act, 1899 - Section 33, Section 47A, Section 56 (1-A)
High Courts19 Oct 2016Dismissed
Rajeshwar Gupta Vs Gauri Devi
Allahabad High Court · (2017) 134 RD 34
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 331
High Courts19 Oct 2016Dismissed
Jaiveer Vs State of U.P.
Allahabad High Court · (2017) 134 RD 16
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 132
High Courts19 Oct 2016Dismissed
Ram Deo Vs Dina Nath
Allahabad High Court · (2017) 134 RD 261
Constitution of India, 1950 - Article 226
High Courts19 Oct 2016Dismissed
Shiv Mangal and 16 Others - Petitioners @HASH Additional Commissioner (Administration)Lucknow Division and Others
Allahabad High Court · (2016) 10 ADJ 659 : (2016) 6 AllWC 6453 : (2016) 133 RD 779
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 333
High Courts19 Oct 2016Allowed
Dinesh Singh And 2 Others - Petitioners @HASH State of U.P. And 4 Others
Allahabad High Court · (2016) 10 ADJ 568 : (2016) 6 AllWC 6049 : (2016) 133 RD 806
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 4(1)
High Courts19 Oct 2016Dismissed
Surya Prakash Sharma and Another - Revisionists @HASH Netra Pal Singh and 2 Others - Opposite Parties
Allahabad High Court · (2016) 3 ARC 786
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12
High Courts19 Oct 2016Allowed
Nagendra Kumar Thakur - Petitioner @HASH State of U.P. And 5 Others
Allahabad High Court · (2016) 11 ADJ 134 : (2017) 1 ESC 112
Constitution of India, 1950 - Article 226
High Courts19 Oct 2016Dismissed
Shambhu Nath Prasad - Petitioner @HASH State of U.P. And Another
Allahabad High Court · (2016) 11 ADJ 242 : (2017) 1 AllWC 357 : (2017) 120 ALR 509 : (2017) 134 RD 765 : (2016) 4 UPLBEC 3302
High Courts19 Oct 2016Dismissed
Ashok Kumar Dubey - Petitioner @HASH State of U.P. Through Prin. Secy. Home Lko. and Others
Allahabad High Court · (2016) 11 ADJ 337 : (2017) 1 AllWC 108
Constitution of India, 1950 - Article 226
High Courts19 Oct 2016Dismissed
Deotanand Mishra Vs Addl. Commissioner (Judicial) Azamgarh Div.
Allahabad High Court · (2016) 133 RD 820
Constitution of India, 1950 - Article 226
High Courts19 Oct 2016Dismissed
Kanwar Pal Vs State of U.P.
Allahabad High Court · (2016) 133 RD 816
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 157-A, Section 166, Section 167
High Courts19 Oct 2016Disposed Off
Pawan Kumar Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 765 : (2017) 1 AllWC 828 : (2017) 121 ALR 349 : (2017) 135 RD 386
Constitution of India, 1950 - Article 226
High Courts19 Oct 2016Dismissed
Subedar Singh Vs D.D.C./Chief Revenue Officer, Ghazipur
Allahabad High Court · (2016) 10 ADJ 838 : (2016) 6 AllWC 5863 : (2017) 134 RD 40 : (2016) 2 RJ 1707
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 11, Section 48, Section 9-A(2)