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Allahabad High Court judgments, 2016

3,056 judgments · page 150 of 153

High Courts08 Jan 2016Allowed

Vadilal Enterprises Limited Vs State of U.P. and Others

Allahabad High Court · (2016) 2 ADJ 665 : (2016) 92 UPTC 73

Central Sales Tax Act, 1956 - Section 12(7), Section 2(g), Section 2(g)(iv), Section 2(h), Section 7, Section 7(4), Section 7(4)(a), Section 8, Section 8(1)(2)(3), Section 8(3), Section 8(3) (b), Section 8(3)(b)Constitution of India, 1950 - A
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High Courts08 Jan 2016Allowed

D.S. (India) Jewelmart Pvt. Ltd. and Others Vs Union of India and Others

Allahabad High Court · (2016) 1 ADJ 802 : (2016) 290 CurTR 551 : (2016) 387 ITR 593

Constitution of India, 1950 - Article 19(1)(f), Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Income Tax Act, 1961 - Section 100, Section 101, Section 102, Section 103, Section 132, Section 132(1), Section 132(1)(a)
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High Courts08 Jan 2016Partly Allowed

Basant Mahavidyalaya and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 1 ADJ 595 : (2016) 4 AllLJ 162 : (2016) 2 AllWC 1185 : (2016) 1 UPLBEC 403

Uttar Pradesh State Universities Act, 1973 - Section 19, Section 2(8), Section 20, Section 21, Section 21(1), Section 26, Section 26(4), Section 45, Section 51, Section 51(1), Section 51(2)(j), Section 52, Section 52(3), Section 52(5), Section 7, Sect
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High Courts08 Jan 2016Partly Allowed

Bobby Vs The State

Allahabad High Court · (2016) 01 AHC CK 0079

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 376, Section 376(2)(f), Section 506
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High Courts08 Jan 2016Dismissed

Tej Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 01 AHC CK 0077

Constitution of India, 1950 - Article 226, Article 227, Article 32Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 156, Section 156(3), Section 162, Section 173(2), Section 202(2), Section 210, Section 323, Section 482Pena
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High Courts08 Jan 2016Dismissed

Fauj Dar and Others Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302, Section 34
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