High Courts12 Jan 2016Allowed
M/S O.P. Engineering Vs The Commissioner, Trade Tax, U.P. Lucknow
Allahabad High Court · (2016) 92 UPTC 84
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 148 of 153
High Courts12 Jan 2016Dismissed
The Commissioner, Commercial Tax, U.P. Vs S/S Narendra Mohan Hospital Foundation Trust
Allahabad High Court · (2016) 92 UPTC 88
High Courts12 Jan 2016Dismissed
The Commissioner, Commercial Tax Vs S/S Nakoda Goods Carrier, Nimach, Madhya Pradesh
Allahabad High Court · (2016) 92 UPTC 83
High Courts12 Jan 2016Allowed
Rajendra Prasad Gupta and another - Petitioners @HASH District Judge And 7 Others
Allahabad High Court · (2016) 3 ARC 599
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts12 Jan 2016Disposed Off
Dal Bahadur Singh Vs State of U.P. Through Secy. Deptt. of U.P. Power Corp. Ltd.
Allahabad High Court · (2016) 3 AllWC 3077
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 - Rule 2
High Courts12 Jan 2016Dismissed
Jeet Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 301 : (2016) 2 AllWC 1703 : (2016) 115 ALR 265 : (2016) 131 RD 521 : (2016) 1 RJ 554
High Courts12 Jan 2016Dismissed
Isar Ahmad Vs S.S.P., Agra and Others
Allahabad High Court · (2016) 2 ADJ 182 : (2016) 116 ALR 149 : (2016) 150 FLR 225
Penal Code, 1860 (IPC) - Section 304-B
High Courts12 Jan 2016Disposed Off
Yogesh Agarwal Vs Estate Officer and Others
Allahabad High Court · (2016) 1 ADJ 783 : (2016) 160 AIC 919 : (2016) AIR(Allahabad) 41 : (2016) 2 AllLJ 72 : (2016) 115 ALR 240 : (2016) 1 ARC 729 : (2016) 2 CivilLJ 420 : (2016) 1 CWC 161 : (2016) 2 KLT 47 : (2016) 3 LawHeraldSC 1801 : (2016) 34 LCD 383 : (2016) 2 RCRCivil 44
Constitution of India, 1950 - Article 14, Article 226Delhi Municipal Corporation Act, 1957 - Section 170Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7-I, Section 7-Q
High Courts12 Jan 2016Dismissed
Manish Kumar Dubey Vs Senior Divisional Commercial Manager, North Central Railways and Others
Allahabad High Court · (2016) 2 ADJ 279 : (2016) 2 AllWC 1110 : (2016) 115 ALR 162
Constitution of India, 1950 - Article 14, Article 226
High Courts12 Jan 2016Disposed off
Rakshma Tiwari Vs Upper Zila Magistrate (Nagar) and Others
Allahabad High Court · (2016) 115 ALR 664 : (2016) 3 ARC 817 : (2016) 1 RCRRent 481
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 12, Section 16(4)
High Courts12 Jan 2016Disposed off
Avinash Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 235 : (2017) 1 AllLJ 620 : (2016) 3 AllWC 2554 : (2016) 2 UPLBEC 1230
Constitution of India, 1950 - Article 14, Article 16Uttar Pradesh Intermediate Education Act, 1921 - Section 16EE
High Courts12 Jan 2016Dismissed
Dinesh Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2016) 93 ACrC 125 : (2016) 2 ADJ 367 : (2017) 3 AllLJ 23
Evidence Act, 1872 - Section 35
High Courts12 Jan 2016Dismissed
Eram Nasir Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 132 : (2016) 3 ADJ 113 : (2016) 3 AllLJ 624
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 161, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 304, Section 328
High Courts12 Jan 2016Allowed
State of U.P. and Others Vs Mahaveer Singh and Others
Allahabad High Court · (2016) 2 ADJ 802 : (2016) 2 AllWC 1972 : (2016) 1 UPLBEC 476
Constitution of India, 1950 - Article 226Police Act, 1861 - Section 2, Section 46 (2)
High Courts12 Jan 2016Dismissed
Kitab Singh and Others Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 644 : (2016) 2 ADJ 463 : (2017) 3 AllLJ 704
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307
High Courts12 Jan 2016Allowed
Rajendra Prasad Gupta and Others Vs District Judge and Others
Allahabad High Court · (2016) 01 AHC CK 0081
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, Section 21 (1), Section 21 (1) (a), Section 21(1), Section 21(1)(a), Section 30
High Courts12 Jan 2016Allowed
Prabhat Kumar S/O Late Shyam Lal Vs U.P. State Ware Housing Corp.Thr Its M D Lko.& 3 Ors.
Allahabad High Court · (2016) 1 UPLBEC 377
High Courts12 Jan 2016Allowed
Moin Uddin And Anr. Vs Sayed Afaq Hussain Abdi And Ors.
Allahabad High Court · (2016) 115 ALR 614 : (2016) 1 ARC 483
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 Jan 2016Dismissed
Anil Saini & Another Vs Darshan Lal & 2 Others
Allahabad High Court · (2016) 115 ALR 605 : (2016) 1 ARC 440 : (2016) 3 CivCC 485 : (2016) 131 RD 642
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts12 Jan 2016Disposed Off
In Re: Parmanand Gupta
Allahabad High Court · (2016) 94 ACrC 318 : (2016) 2 ADJ 329 : (2017) 1 AllLJ 94
Constitution of India, 1950 - Article 227, Article 235Contempt of Courts Act, 1971 - Section 12, Section 19, Section 2(c)