CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 147 of 153

High Courts14 Jan 2016Dismissed

Yunus Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0086

Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 302, Section 304, Section 504, Section 506
Read judgment
High Courts14 Jan 2016Allowed

Kallu Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0085

Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 302
Read judgment
High Courts14 Jan 2016Partly Allowed

Dinesh Kumar Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0083

Criminal Procedure Code, 1973 (CrPC) - Section 354(2)Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B, Section 304-B, Section 498-A
Read judgment
High Courts14 Jan 2016Dismissed

Pramod Kumar & Another Vs Shreyans Kumar Jain

Allahabad High Court · (2016) 3 ADJ 475 : (2016) 2 AllWC 1704 : (2016) 115 ALR 657 : (2016) 1 ARC 460 : (2016) 1 RCRRent 338

Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 3(e)
Read judgment
High Courts13 Jan 2016Allowed

Padma Jain and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 93 ACrC 172 : (2016) 2 ADJ 308 : (2016) 160 AIC 863

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 120-B, Section 30, Section 379, Section 420, Section 451, Section 467, Section 468, Section 471Stamp Act, 1899 - Section 70
Read judgment
High Courts13 Jan 2016Allowed

Phoomati and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 93 ACrC 682 : (2016) 5 ADJ 120

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 2(wa), Section 482Penal Code, 1860 (IPC) - Section 30, Section 415, Section 419, Section 420, Section 464, Section 467, Section 468, Section 471Registration Act, 1908 - S
Read judgment
High Courts13 Jan 2016Dismissed

Paras Nath Vs D.D.C. and Others

Allahabad High Court · (2016) 130 RD 648

Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9-A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 176
Read judgment