High Courts12 Jan 2016Allowed
O.P. Engineering Vs Commissioner, Trade Tax, U.P., Lucknow
Allahabad High Court · (2016) 88 VST 355
Uttar Pradesh Trade Tax Act, 1948 - Section 10, Section 9
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 149 of 153
High Courts11 Jan 2016Dismissed
Gajendra Narayan Singh Vs State of U.P. Through Prin. Secy. Home
Allahabad High Court · (2016) 96 ACrC 416 : (2016) 118 ALR 722 : (2016) 34 LCD 687
Arms Act, 1959 - Section 17, 30
High Courts11 Jan 2016Disposed off
Jag Roop Singh Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 300 : (2016) 2 AllWC 1701 : (2016) 115 ALR 263 : (2016) 2 UPLBEC 1084
Mahatma Gandhi National Rural Employment Guarantee Act, 2005 - Section 27
High Courts11 Jan 2016Dismissed
State of U.P. and Others Vs Mahila Mahavidyalaya Kidwai Nagar Kanpur
Allahabad High Court · (2016) 2 ADJ 262 : (2016) 3 AllWC 2713 : (2016) 116 ALR 689 : (2016) 34 LCD 421
High Courts11 Jan 2016Allowed
Union of India and Others Vs Parul Punia
Allahabad High Court · (2016) 2 ADJ 14 : (2016) 2 AllLJ 325 : (2016) 2 AllWC 2009 : (2016) 115 ALR 559 : (2016) 34 LCD 717 : (2016) 1 UPLBEC 728
Constitution of India, 1950 - Article 226
High Courts11 Jan 2016Allowed
Union of India and Others Vs Vishnu Kant Pal
Allahabad High Court · (2016) 1 ADJ 854 : (2016) 2 AllLJ 181 : (2016) 3 AllWC 2330 : (2016) 115 ALR 562 : (2016) 34 LCD 722 : (2016) 1 UPLBEC 762
High Courts11 Jan 2016Dismissed
Nutan Thakur Vs S. Javeed Ahmad and Others
Allahabad High Court · (2016) 1 ADJ 714 : (2016) 2 AllLJ 451 : (2016) 1 AllWC 429 : (2016) 34 LCD 467
Constitution of India, 1950 - Article 142, Article 226Electricity Act, 2003 - Section 85
High Courts11 Jan 2016Dismissed
Pradeep Kumar Gupta Vs Kanchan Chhabra and Others
Allahabad High Court · (2016) 115 ALR 634 : (2016) 1 ARC 441
Provincial Small Cause Courts Act, 1887 - Section 23
High Courts11 Jan 2016Dismissed
Nutan Thakur Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 1 : (2016) 6 AllLJ 772 : (2016) 1 AllWC 415 : (2016) 34 LCD 657
Administrative Tribunals Act, 1985 - Section 11(a)Constitution of India, 1950 - Article 217, Article 319, Article 320(3)(c), Article 356Protection of Human Rights Act, 1993 - Section 21, Section 22, Section 23, Section 26
High Courts11 Jan 2016Disposed off
State of U.P. Vs Vikash Chaudhary and Others
Allahabad High Court · (2016) 3 ADJ 130 : (2016) 2 AllWC 1971 : (2016) 115 ALR 414 : (2016) 1 UPLBEC 792
High Courts11 Jan 2016Partly Allowed
Satyaveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 3 AllWC 3081 : (2016) 34 LCD 558
High Courts11 Jan 2016Allowed
Jamuna Prasad Vs State of U.P. Thru Secy. Revenue & 3 Ors.
Allahabad High Court · (2016) 3 ADJ 553
Constitution of India, 1950 — Article 226
High Courts11 Jan 2016Dismissed
Mohammad Farman Vs Gaumat Trust of India
Allahabad High Court · (2016) 115 ALR 621 : (2016) 1 ARC 446 : (2016) 2 RCRRent 114
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Jan 2016Dismissed
Ram Kishore Singh Vs State of U.P. and Others
Allahabad High Court · (2016) 93 ACrC 184 : (2016) 2 ADJ 401 : (2016) 160 AIC 867 : (2016) 4 AllLJ 366
Banaras Hindu University Act, 1915 - Section 16(D), Section 16DConstitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 173(2), Section 190, Section 197, Section 197(1), Section 2(g), Section 209, Secti
High Courts08 Jan 2016Dismissed
Shobhan Jaiswal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 413
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts08 Jan 2016Disposed Off
Vijay Kumar Dixit [U/A 227] Vs Addl. Civil Judge (S.D.) Lakhimpur Kheri & Another
Allahabad High Court · (2016) 34 LCD 525
Constitution of India, 1950 - Article 227
High Courts08 Jan 2016Allowed
R.U. Khan and 3 Others Vs U.P. Forest Corp. Thorough Its M.D. and 2 Others
Allahabad High Court · (2016) 34 LCD 460
Uttar Pradesh Forest Corporation Act, 1974 - Section 33(1)
High Courts08 Jan 2016Dismissed
Girija Singh and Others Vs D.D.C., Barabanki and Others
Allahabad High Court · (2016) 34 LCD 519 : (2016) 130 RD 562
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9AUttar Pradesh Land Revenue Act, 1901 - Section 28, Section 7
High Courts08 Jan 2016Dismissed
Jai Ram and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 93 ACrC 150 : (2016) 2 ADJ 312 : (2016) 5 AllLJ 119
Criminal Procedure Code, 1973 (CrPC) - Section 133
High Courts08 Jan 2016Disposed off
Vidya Dhar Pandey Vs Lucknow University and Others
Allahabad High Court · (2016) 2 ADJ 266 : (2016) 3 AllWC 2715