High Courts07 Jan 2016Disposed Off
M/S Yuvraj Trading Company Vs State of U.P.
Allahabad High Court · (2016) 92 UPTC 169
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 151 of 153
High Courts07 Jan 2016Dismissed
The Commissioner, Commercial Tax Vs S/S Vrindawan Beverage Pvt. Ltd.
Allahabad High Court · (2016) 92 UPTC 175
High Courts07 Jan 2016Dismissed
The Commissioner, Commercial Tax Vs S/S. Bhadoria Ent Udyog
Allahabad High Court · (2016) 92 UPTC 87
High Courts07 Jan 2016Allowed
Aditya Pratap Singh Thru His Uncle & Local Guardian Praveen Vs State of U.P. Thru Secy.Edu.Civil Sectt. Lucknow and Others
Allahabad High Court · (2016) 34 LCD 648
Constitution of India, 1950 - Article 226
High Courts07 Jan 2016Allowed
Braj Ram Singh Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 696 : (2016) 2 AllWC 1320 : (2016) 115 ALR 145 : (2016) 1 UPLBEC 725
Uttar Pradesh Co-operative Societies Act, 1965 - Section 128
High Courts07 Jan 2016Dismissed
Malhu and Others Vs Joint Director of Consolidation, Pratapgarh and Others
Allahabad High Court · (2016) 130 RD 568
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9A
High Courts07 Jan 2016Allowed
Phirozi Vs State of U.P. and Others
Allahabad High Court · (2016) 93 ACrC 867 : (2016) 2 ADJ 306 : (2016) 3 DMC 475
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4
High Courts07 Jan 2016Allowed
Devendra Singh Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 232 : (2016) 4 AllLJ 644 : (2016) 2 AllWC 1317 : (2016) 115 ALR 153 : (2016) 150 FLR 32 : (2016) LIC 4007 : (2016) 1 UPLBEC 550
High Courts07 Jan 2016Dismissed
Satish Chandra Gupta Vs State of U.P. and Others
Allahabad High Court · (2016) 4 AllLJ 658 : (2016) 2 AllWC 1749 : (2016) 116 ALR 234 : (2016) 131 RD 816 : (2016) 2 UPLBEC 931
Constitution of India, 1950 - Article 141, Article 226, Article 300AGeneral Clauses Act, 1897 - Section 21Land Acquisition Act, 1894 - Section 1, Section 11, Section 11 A, Section 11-A, Section 16, Section 17, Section 17 (1), Section
High Courts07 Jan 2016Dismissed
Vineet Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 267 : (2016) 2 AllWC 1768 : (2016) 115 ALR 237 : (2016) 34 LCD 637 : (2016) 1 UPLBEC 527
High Courts07 Jan 2016Dismissed
Bhagwan Das and Others Vs Bhaggal Kunwar and Others
Allahabad High Court · (2016) 3 ADJ 173 : (2016) 168 AIC 949 : (2016) 115 ALR 149 : (2016) 1 ARC 406 : (2016) 1 RJ 389
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Jan 2016Dismissed
Suresh Giri Vs Lal Guddan Giri
Allahabad High Court · (2016) 2 ADJ 198 : (2016) 160 AIC 905 : (2016) 6 AllLJ 757 : (2016) 1 AllWC 425 : (2016) 115 ALR 210 : (2016) 1 ARC 456 : (2016) 131 RD 386 : (2016) 1 RJ 545
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Section 100
High Courts07 Jan 2016Dismissed
Kharbhan Yadav and Others Vs Ramagya Yadav and Others
Allahabad High Court · (2016) 2 ADJ 264 : (2016) 1 AllWC 412 : (2016) 117 ALR 148 : (2016) 1 ARC 745 : (2016) 132 RD 253 : (2016) 130 RD 636 : (2016) 1 RJ 393
Limitation Act, 1963 - Section 14Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 229B, Section 331
High Courts07 Jan 2016Dismissed
Rajesh Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 01 AHC CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 437(5), Section 439, Section 439(2), Section 482Penal Code, 1860 (IPC) - Section 120-B, Section 419, Section 420, Section 467, Section 468, Section 471
High Courts07 Jan 2016Allowed
Syed Akhtar Hasan Rizvi Vs State of U.P. and Others
Allahabad High Court · (2016) 01 AHC CK 0067
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 226, Article 56, Article 83Societies Registration Act, 1860 - Section 15, Section 4
High Courts07 Jan 2016Dismissed
Nisha Sharma Vs State of U.P. and Others
Allahabad High Court · (2016) 01 AHC CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 Jan 2016Dismissed
Rajesh Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2016) 01 AHC CK 0065
Constitution of India, 1950 - Article 14, Article 300A, Article 309
High Courts07 Jan 2016Allowed
Shreechand Vs Addl. District Judge and Ors.
Allahabad High Court · (2016) 3 ADJ 784 : (2016) 1 ARC 748
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64Motor Vehicles Act, 1988 — Section 174Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 282
High Courts07 Jan 2016Allowed
Smt.Rani Devi And Ors. Vs Additional District Judge Court No.13 Lucknow And Ors.
Allahabad High Court · (2016) 1 ARC 593
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 25
High Courts07 Jan 2016Allowed
Bhawani Shankar Vs Yaqoob Ali & Others
Allahabad High Court · (2016) 1 ARC 578
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 31, 33Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22(f)