CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 152 of 153

High Courts07 Jan 2016Dismissed

Birendra Singh Vs State of U.P. and Others

Allahabad High Court · (2016) 2 ADJ 127 : (2016) 3 AllLJ 124 : (2016) 116 ALR 337 : (2016) 2 UPLBEC 1009

Constitution of India, 1950 - Article 14, Article 16, Article 162, Article 21, Article 39(a)
Read judgment
High Courts07 Jan 2016Dismissed

Commissioner of Income Tax Vs Hemkunt Timbers Ltd.

Allahabad High Court · (2016) 3 ADJ 133 : (2016) 283 CurTR 1 : (2016) 380 ITR 658 : (2016) 92 UPTC 193

Income Tax Act, 1961 - Section 132, Section 132(1), Section 143(3), Section 147, Section 148, Section 149, Section 149(1)(a), Section 150, Section 150(1), Section 150(2), Section 151(1), Section 153, Section 154, Section 260A
Read judgment
High Courts07 Jan 2016Partly Allowed

Pappu and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 175 : (2016) 3 ADJ 270

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 161, Section 162(2), Section 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 304, Section 304-B, Section 34
Read judgment
High Courts07 Jan 2016Dismissed

Jitendra Singh and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 240 : (2016) 2 ADJ 587 : (2017) 3 AllLJ 193

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 468(1), Section 468(2), Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 302, Section 304-B, Section 406, Section 498A, Section 498-A
Read judgment
High Courts07 Jan 2016Partly Allowed

Prerna Construction Pvt. Ltd. Vs Hakim Singh Yadav and Others

Allahabad High Court · (2016) 1 ADJ 825 : (2016) 2 AllWC 1146 : (2016) 115 ALR 110 : (2016) 1 ARC 689 : (2016) 131 RD 364 : (2016) 1 RJ 407

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Section 115Contract Act, 1872 - Section 25Limitation Act, 1963 - Section 22
Read judgment
High Courts07 Jan 2016Allowed

Adi Kumar Jain Vs Addl. Commissioner [Admn.] Faizabab and Others

Allahabad High Court · (2016) 34 LCD 699 : (2016) 130 RD 545

Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 14Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 - Section 10, Section 10 (2), Section 10(2), Section 29, Section 3(20), Section 3(7),
Read judgment
High Courts06 Jan 2016Dismissed

Brahm Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 01 AHC CK 0097

Constitution of India, 1950 - Article 226Delhi Development Act, 1957 - Section 12, Section 12(3), Section 15, Section 16, Section 4, Section 4(1), Section 48, Section 6Land Acquisition Act, 1894 - Section 9
Read judgment
High Courts06 Jan 2016Dismissed

Greesh and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 139 : (2016) 3 ADJ 120 : (2016) 2 CriCC 522 : (2016) 2 DMC 355 : (2016) 5 RCRCriminal 667

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 82, Section 83Dowry Prohibition Act, 1961 - Section 2, Section 3, Section 4Evidence Act, 1872 - Section 113B, Section 113-B
Read judgment