High Courts18 Jan 2016Dismissed
Mohan Lal Vs Sri Ram and Others
Allahabad High Court · (2016) 2 ADJ 206 : (2016) 3 AllWC 2696 : (2016) 131 RD 70 : (2016) 1 RJ 709
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 331
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 146 of 153
High Courts18 Jan 2016Dismissed
Pr. Commissioner of Income Tax-II, Lucknow Vs Jal Vidyut Nigam Ltd.
Allahabad High Court · (2016) 01 AHC CK 0135
High Courts18 Jan 2016Allowed
Gaursons India Ltd. Vs State of U.P. and Others
Allahabad High Court · (2016) 01 AHC CK 0125
Uttar Pradesh Urban Planning and Development Act, 1973 - Section 14, Section 16, Section 26, Section 26(2), Section 27, Section 28
High Courts18 Jan 2016Disposed off
Urmila Sagar and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 01 AHC CK 0094
Constitution of India, 1950 - Article 226
High Courts18 Jan 2016Dismissed
Gopi Vs State of U.P.
Allahabad High Court · (2016) 01 AHC CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 118, Section 27Penal Code, 1860 (IPC) - Section 302, Section 352
High Courts18 Jan 2016Allowed
Teeju Verma and Others Vs State of U.P.
Allahabad High Court · (2016) 01 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323, Section 34
High Courts18 Jan 2016Dismissed
Mata Deen Vs State of U.P. Through Secretary (Basic Education) & Ors.
Allahabad High Court · (2016) 4 ADJ 251 : (2016) 3 AllWC 2896 : (2016) 115 ALR 794 : (2016) 3 CLR 454 : (2016) 150 FLR 222
High Courts14 Jan 2016Dismissed
Durvijay Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 94 ACrC 257 : (2016) 4 ADJ 26
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 197, Section 482Penal Code, 1860 (IPC) - Section 147, Section 302, Section 342Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 - Section 2, Section
High Courts14 Jan 2016Dismissed
Bhupendra Singh Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 160 : (2016) 3 AllWC 2716
High Courts14 Jan 2016Dismissed
Suresh Chandra Kesarwani and Others Vs Ratan Kumar Chaurasiya and Others
Allahabad High Court · (2016) 3 ADJ 619 : (2016) 161 AIC 912 : (2016) 2 AllWC 2018 : (2016) 115 ALR 674 : (2016) 1 ARC 724 : (2016) 131 RD 662 : (2016) 1 RJ 559
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227
High Courts14 Jan 2016Allowed
Santosh Kumar Upadhyay Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 825 : (2016) 2 AllLJ 410 : (2016) 2 AllWC 1978 : (2016) 3 UPLBEC 2009
Constitution of India, 1950 - Article 14, Article 15, Article 16, Article 19, Article 21, Article 315, Article 316, Article 317, Article 318, Article 319, Article 320, Article 321, Article 322, Article 323, Article 348
High Courts14 Jan 2016Disposed off
U.P. Cooperative Sugar Factories Federation Ltd. Vs Sumac International Ltd.
Allahabad High Court · (2016) 2 ADJ 168 : (2016) 4 AllWC 3356 : (2016) 3 AllWC 2705 : (2016) 115 ALR 816 : (2016) 2 BC 375 : (2017) 1 DRTC 360
Arbitration Act, 1940 - Section 20, Section 41(b)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 16, Section 20, Section 20(1), Section 20(2), Section 20(3), Section 3(1)(o)
High Courts14 Jan 2016Dismissed
Manjusha Premi and Others Vs Prakash Gupta and Others
Allahabad High Court · (2016) 2 ADJ 315 : (2016) 6 AllLJ 695 : (2016) 2 AllWC 1511 : (2016) 116 ALR 657 : (2016) 2 ARC 288 : (2016) 1 RJ 530
Arbitration Act, 1940 - Section 31(4)Arbitration and Conciliation Act, 1996 - Section 11, Section 11 (6), Section 17, Section 2, Section 2 (1)(e), Section 2(1) (e), Section 2(1)(e), Section 2(2), Section 20, Section 20(2), Section 20(3), Sect
High Courts14 Jan 2016Dismissed
Narayan Associates Allapur Allahabad and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 303 : (2017) AIR(Allahabad) 39 : (2016) 6 AllLJ 730 : (2016) 4 AllWC 3353
Constitution of India, 1950 - Article 14
High Courts14 Jan 2016Allowed
State of U.P. and Others Vs Basant Lal Maurya and Others
Allahabad High Court · (2016) 2 ADJ 746 : (2016) 2 AllLJ 677 : (2016) 2 AllWC 1740 : (2016) 1 UPLBEC 737
Constitution of India, 1950 - Article 14
High Courts14 Jan 2016Allowed
Sumati Nath Jain Vs State of U.P. and Others
Allahabad High Court · (2016) 3 ADJ 350 : (2016) 2 ADJ 533 : (2016) 2 AllLJ 292 : (2016) 2 AllWC 2168 : (2016) 116 ALR 856 : (2016) 131 RD 34
Constitution of India, 1950 - Article 226Stamp Act, 1899 - Section 33, Section 56
High Courts14 Jan 2016Dismissed
Authorized Controller, Sri Anar Devi Khandelwal Mahila Poly Vs Sunil Kumar Srivastava and Others
Allahabad High Court · (2016) 3 ADJ 68 : (2016) 2 AllLJ 447 : (2016) 2 AllWC 1692 : (2016) 116 ALR 106 : (2016) 3 CLR 457 : (2016) 150 FLR 355 : (2017) LabLR 97 : (2016) 34 LCD 492 : (2016) 2 UPLBEC 1161
High Courts14 Jan 2016Dismissed
Subhash Chandra Vishwakarma Vs Chief Information Commissioner U.P. State Information and Others
Allahabad High Court · (2016) 161 AIC 943 : (2016) 2 AllLJ 463 : (2016) 115 ALR 805 : (2016) CriLJ 1978
Criminal Procedure Code, 1973 (CrPC) - Section 158, Section 173(8)Right to Information Act, 2005 - Section 18, Section 19, Section 2(f), Section 6, Section 6(1), Section 8, Section 8(1)(h), Section 8(f)
High Courts14 Jan 2016Dismissed
Sanjay Kumar Vs Shreyans Kumar Jain and Others
Allahabad High Court · (2016) 2 ADJ 184 : (2016) 4 AllLJ 290 : (2016) 2 AllWC 1711 : (2016) 115 ALR 402 : (2016) 1 ARC 826
Transfer of Property Act, 1882 - Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 2(2), Section 20(4), Section 25, Section 39, Section 40
High Courts14 Jan 2016Dismissed
Niwas Rai and Others Vs State of U.P.
Allahabad High Court · (2016) 01 AHC CK 0093
Evidence Act, 1872 - Section 45Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 420