High Courts19 Jan 2016Dismissed
Kamla Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 225 : (2017) 1 AllLJ 711 : (2016) 3 AllWC 2527
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 145 of 153
High Courts19 Jan 2016Allowed
State of U.P. and Others Vs Dan Bahadur Singh
Allahabad High Court · (2016) 2 ADJ 211 : (2016) 2 AllLJ 674 : (2016) 3 AllWC 2710 : (2016) 1 UPLBEC 483
Penal Code, 1860 (IPC) - Section 120-B, Section 467, Section 468, Section 471
High Courts19 Jan 2016Partly Allowed
P.P.G. Asian Paints Pvt. Ltd. Vs Deputy Commissioner, Commercial Tax and Others
Allahabad High Court · (2016) 2 ADJ 51 : (2016) 92 UPTC 160
Uttar Pradesh Trade Tax Act, 1948 - Section 10, Section 10 (1), Section 10 (8), Section 9
High Courts19 Jan 2016Dismissed
Krishna Mohan Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 809 : (2016) 2 ADJ 524
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts19 Jan 2016Dismissed
Dev Narain Singh Vs Deputy Director of Consolidation, District Sultanpur and Others
Allahabad High Court · (2016) 130 RD 665
Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Order 22 Rule 3, Order 22 Rule 4, Order 41 Rule 3-A, Order 9 Rule 13Constitution of India, 1950 - Article 141Limitation Act, 1963 - Section 10, Section 10, Section 11, Section 11,
High Courts19 Jan 2016Dismissed
Sachin Kumar Narula and another Vs Ramesh Lal
Allahabad High Court · (2016) 2 ARC 256
High Courts19 Jan 2016Allowed
Thenai and Others Vs State of U.P.
Allahabad High Court · (2016) 01 AHC CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 174, Section 313, Section 374, Section 386, Section 437APenal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323
High Courts19 Jan 2016Dismissed
Ram Piyare Vs The State
Allahabad High Court · (2016) 01 AHC CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 116, Section 161, Section 173, Section 82, Section 83Penal Code, 1860 (IPC) - Section 141, Section 143, Section 143, Section 144, Section 145, Section 146, Section 147, Section 148,
High Courts19 Jan 2016Allowed
Narayan Soni Vs State of U.P.
Allahabad High Court · (2016) 01 AHC CK 0087
Arms Act, 1959 - Section 25, Section 3Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts19 Jan 2016Disposed Off
Sai Filling Station Through Prop. Ajay Kumar Bhargava etc. Vs Union Of India Thr. Secy. Ministry of Petroleum & Natural Gas
Allahabad High Court · (2016) 131 RD 210
Constitution of India, 1950 — Article 226
High Courts19 Jan 2016Dismissed
Ram Babu Vs Shrimati Meera Devi and Ors.
Allahabad High Court · (2016) 2 ACC 245 : (2016) 2 TAC 750
Motor Vehicles Act, 1988 — Section 163A
High Courts19 Jan 2016Dismissed
Smt. Shakeena And Another Vs Dinesh Chandra Khare And 2 Others
Allahabad High Court · (2016) 1 ARC 611
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jan 2016Allowed
Ramdev Yadav Vs Dr. B.K. Singh
Allahabad High Court · (2016) 1 ARC 534
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts19 Jan 2016Dismissed
M/s Panchwati Marketing Pvt. Ltd. Vs Ravindra Kumar Jain
Allahabad High Court · (2016) 4 ADJ 196
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Jan 2016Allowed
Kamlesh Kumar Vs Election Tribunal/Special Judge and Ors.
Allahabad High Court · (2016) 3 ADJ 212 : (2016) 5 AllLJ 190 : (2016) 115 ALR 606 : (2016) 1 RJ 566 : (2016) 2 UPLBEC 983
Uttar Pradesh Municipalities Act, 1916 — Section 23(b)
High Courts18 Jan 2016Disposed Off
The Commissioner, Commercial Tax, U.P. Vs M/S Hari Prasad Gopal Krishna Jewelers Pvt. Ltd.
Allahabad High Court · (2016) 92 UPTC 176
High Courts18 Jan 2016Dismissed
Gyanendra Singh Vs Joint Director of Edu. and Others
Allahabad High Court · (2016) 2 ADJ 121 : (2016) 3 AllLJ 138 : (2016) 3 AllWC 2680 : (2016) 116 ALR 140
High Courts18 Jan 2016Dismissed
Omveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 387 : (2016) 6 AllLJ 722 : (2016) 4 AllWC 3361 : (2016) 2 UPLBEC 1024
High Courts18 Jan 2016Dismissed
Jai Bahadur Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 270 : (2016) 1 UPLBEC 368
Constitution of India, 1950 - Article 226Societies Registration Act, 1860 - Section 15, Section 18, Section 19
High Courts18 Jan 2016Dismissed
Qayamuddin and Others Vs Addl. Commissioner (Administration) Devi Patan Mandal and Others
Allahabad High Court · (2016) 130 RD 672
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4Uttar Pradesh Land Revenue Act, 1901 - Section 34