COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 143 of 153

High Courts21 Jan 2016Dismissed

Hem Singh Vs State of U.P.

Allahabad High Court · (2016) 95 ACrC 331

High Courts21 Jan 2016Dismissed

Umashankar Vs Ramashankar Rai & 19 Others

Allahabad High Court · (2016) 6 ADJ 126 : (2016) 164 AIC 947 : (2016) 3 AllWC 3225 : (2016) 116 ALR 776 : (2016) 2 ARC 835 : (2016) 132 RD 463

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10

High Courts21 Jan 2016Dismissed

National Insurance Co. Ltd. Vs Smt. Pushpa Devi And 7 Others

Allahabad High Court · (2016) 3 ACC 137 : (2016) 2 TAC 628

High Courts21 Jan 2016Dismissed

The National Insurance Company Ltd. Vs Vinesh and Others

Allahabad High Court · (2016) AAC 1301 : (2016) 4 ADJ 519 : (2016) 3 AllLJ 112 : (2016) 3 AllWC 2943 : (2016) 116 ALR 396

Motor Vehicles Act, 1988 - Section 163A, Section 166, Section 173

High Courts21 Jan 2016Dismissed

Hindu Front for Justice and Others Vs Union of India and Others

Allahabad High Court · (2016) 1 RSJ 294

Constitution of India, 1950 - Article 368

High Courts21 Jan 2016Allowed

Suresh Bansal and Others Vs Union of India and Others

Allahabad High Court · (2016) 3 ADJ 177 : (2016) 131 RD 27

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 143

High Courts21 Jan 2016Dismissed

National Insurance Company Ltd. Vs Ashish Kumar Patel and Others

Allahabad High Court · (2016) AAC 875 : (2016) ACJ 2516 : (2016) 3 ADJ 169 : (2016) 2 AllWC 2005 : (2016) 115 ALR 349

Motor Vehicles Act, 1988 - Section 146, Section 147, Section 147(1)(a), Section 147(1)(b), Section 149

High Courts21 Jan 2016Dismissed

Pr. Commissioner of Income Tax-1, Kanpur Vs Pawan Kumar Gupta

Allahabad High Court · (2016) 01 AHC CK 0134

Income Tax Act, 1961 - Section 132, Section 132(4), Section 142(1), Section 143(3), Section 260-A

High Courts21 Jan 2016Allowed

Saraya Distillery Vs Commissioner, Central Excise Alld.

Allahabad High Court · (2016) 01 AHC CK 0133

High Courts21 Jan 2016Disposed off

Dinesh Chandra Mishra Vs State of U.P. and Others

Allahabad High Court · (2016) 01 AHC CK 0130

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2 (i), Section 2(i), Section 2(o), Section 2(p), Section 2(t), Section 47

High Courts21 Jan 2016Dismissed

Brijesh Kumar and Others Vs The State of U.P and Others

Allahabad High Court · (2016) 01 AHC CK 0095

Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 323, Section 498-A, Section 504, Section 506

High Courts21 Jan 2016Allowed

Kusum Kushwaha & Another Vs Rakesh Kumar Kohli & Another

Allahabad High Court · (2016) 1 ARC 817

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

High Courts21 Jan 2016Dismissed

S.U. Ashram Vs ADJ

Allahabad High Court · (2016) 1 ARC 861

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2 (a), 2(a), 21(8)

High Courts20 Jan 2016Allowed

Vipin Verma Vs The Collector District Lucknow

Allahabad High Court · (2017) 134 RD 49

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 282

High Courts20 Jan 2016Allowed

V.N. Dyers And Processors Vs Commissioner of Central Excise, Allahabad

Allahabad High Court · (2016) 333 ELT 3

High Courts20 Jan 2016Dismissed

Commissioner of Central Excise Vs Murari Lal Harish Chandra Jaiswal Pvt. Ltd.

Allahabad High Court · (2016) 333 ELT 385

High Courts20 Jan 2016Allowed

Parmanand Vs State of U.P. and Others

Allahabad High Court · (2016) 94 ACrC 142 : (2017) 2 AllLJ 49 : (2016) 3 AllWC 2490 : (2016) 116 ALR 724 : (2016) 2 DMC 445 : (2016) 2 HLR 499

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125

High Courts20 Jan 2016Allowed

Dhruva Chand Vs State of U.P.

Allahabad High Court · (2016) 6 ADJ 569 : (2016) 6 AllWC 6016 : (2016) 132 RD 14 : (2016) 2 RJ 961 : (2016) 2 UPLBEC 1537

High Courts20 Jan 2016Dismissed

Smt. Sangeeta Singh and another Vs State of U.P. and 3 others

Allahabad High Court · (2016) 7 ADJ 373 : (2016) 3 UPLBEC 1896

High Courts20 Jan 2016Dismissed

Kailash Pati Singh Vs District Inspector of Schools, Ballia and another

Allahabad High Court · (2016) 7 ADJ 368