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COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 136 of 153

High Courts03 Feb 2016Allowed

Kaushal and Others Vs The State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0082

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 437-APenal Code, 1860 (IPC) - Section 302, Section 307, Section 323, Section 34, Section 452, Section 504
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High Courts03 Feb 2016Allowed

Shahid Khan and Others Vs The State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0081

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 374, Section 386, Section 437APenal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 323, Section 435, Section 506, Section 50
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High Courts03 Feb 2016Allowed

Sonpal and Others Vs State

Allahabad High Court · (2016) 02 AHC CK 0079

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437-APenal Code, 1860 (IPC) - Section 304, Section 308, Section 323, Section 34
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High Courts02 Feb 2016Disposed off

Baitullah Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 593 : (2016) 5 AllLJ 70

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, Section 15(1)(g), Section 16, Section 2, Section 20, Section 64Penal Code, 1860 (IPC) - Section 363, Section 366, Section 368, Section 376
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High Courts02 Feb 2016Dismissed

Akash Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 335 : (2016) 4 ADJ 11 : (2016) 5 AllLJ 397

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 363, Section 366, Section 375, Section 376
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High Courts02 Feb 2016Dismissed

Surendra Nat Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 765 : (2016) 4 ADJ 14 : (2016) 4 AllLJ 404

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 114-A, Section 64Penal Code, 1860 (IPC) - Section 376
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High Courts02 Feb 2016Allowed

Shivpoojan Vs State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0083

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437-APenal Code, 1860 (IPC) - Section 323, Section 376, Section 452, Section 504, Section 506
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