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Allahabad High Court judgments, 2016

3,056 judgments · page 137 of 153

High Courts02 Feb 2016Dismissed

Rakesh Bihari and Ors. Vs State of U.P. and Ors.

Allahabad High Court · (2016) 3 ADJ 671 : (2017) 1 AllLJ 586 : (2016) 115 ALR 641 : (2016) 2 UPLBEC 1417

Uttar Pradesh Co-operative Societies Act, 1965 — Section 122-A, 29-AUttar Pradesh Primary Agricultural Cooperative Credit Societies Centralized Service Rules, 1976 — Rule 7
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High Courts02 Feb 2016Dismissed

Anil Kumar Pandey and others Vs State of U.P. and others

Allahabad High Court · (2016) 7 ADJ 495 : (2016) AIR(Allahabad) 157 : (2016) AIRCC 1190 : (2016) 2 AllLJ 565 : (2016) 2 AllWC 1504 : (2016) 118 ALR 565 : (2016) 115 ALR 567 : (2016) 2 KLT 122 : (2016) 3 LLN 295 : (2016) 2 SCT 631 : (2016) 2 UPLBEC 1457

Uttar Pradesh Cane Co-operative Service Regulations, 1975 — Regulation 21Uttar Pradesh Co-operative Societies Act, 1965 — Section 122
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High Courts01 Feb 2016Allowed

Anwar Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 69 : (2016) 4 ADJ 1 : (2017) 1 AllLJ 351

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437AEvidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 363, Section 366, Section 367
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High Courts01 Feb 2016Dismissed

Mohd. Iliyas Vs Additional District Judge Court No. 2 Lucknow

Allahabad High Court · (2016) 115 ALR 798 : (2016) 1 ARC 809

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a), Section 22, Section 34, Section 34(1)(f), Section 34(1)(g)Uttar Pradesh Urban Planning and Development Act, 1973 - Section 22
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High Courts01 Feb 2016Allowed

Ravindra Singh Vs The State of U.P.

Allahabad High Court · (2016) 93 ACrC 690 : (2016) 4 ADJ 15

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437APenal Code, 1860 (IPC) - Section 323, Section 376, Section 376(2), Section 452, Section 504, Section 506
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High Courts01 Feb 2016Allowed

Om Wati and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 668 : (2016) 4 ADJ 31 : (2016) 5 AllLJ 446 : (2016) 2 CriCC 857 : (2016) 3 Crimes 503

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 437-APenal Code, 1860 (IPC) - Section 306, Section 376
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High Courts01 Feb 2016Dismissed

Ramakant Richhariya Vs Tribhuwan Ji Sinha

Allahabad High Court · (2016) 117 ALR 608 : (2016) 2 ARC 88 : (2016) 4 CivCC 625 : (2016) 133 RD 63

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 111 (g), 114
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High Courts01 Feb 2016Partly Allowed

Vidhya Sagar and Others Vs State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0087

Arms Act, 1959 - Section 25, Section 3Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 20, Section 7APenal Code, 1860 (IPC) - Section 302, Section 308, Section 34
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High Courts01 Feb 2016Dismissed

Vijay Kumar Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 02 AHC CK 0086

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 319, Section 354(2), Section 428Evidence Act, 1872 - Section 113B, Section 113-BPenal Code, 1860 (IPC) - Section 302, Section 304B, Section 304-B, Section 34, Section 498-A<
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