High Courts04 Feb 2016Allowed
Srawan Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2016) 2 ADJ 871 : (2016) 115 ALR 683
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 135 of 153
High Courts04 Feb 2016Allowed
Bhupendra Singh Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 609 : (2016) 3 ADJ 563
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437-ADowry Prohibition Act, 1961 - Section 2, Section 3, Section 4Evidence Act, 1872 - Section 113-A, Section 113-B, Section 114 (g)
High Courts04 Feb 2016Disposed off
Kamal Chandra Mishra Vs Usha Verma and others
Allahabad High Court · (2016) 117 ALR 133 : (2016) 2 ARC 68
High Courts04 Feb 2016Dismissed
Chhedan Lal Rastogi Vs The Chancellor, Kanpur University and Others
Allahabad High Court · (2016) 02 AHC CK 0098
Penal Code, 1860 (IPC) - Section 363, Section 364, Section 73(1)
High Courts04 Feb 2016Allowed
Gulab Misra and Others Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 120-B, Section 409, Section 420Prevention of Corruption Act, 1988 - Section 13, Section 13(1)(C), Section 13(1)(d)(i)(ii),
High Courts04 Feb 2016Disposed Off
Dr. Radhey Shyam Verma Vs State of U.P. and Ors.
Allahabad High Court · (2016) 4 ADJ 43
High Courts04 Feb 2016Dismissed
State of U.P. and Ors. Vs Savitri Gupta
Allahabad High Court · (2016) 3 ADJ 262
High Courts04 Feb 2016Dismissed
United India Insurance Co. Ltd. Vs Smt. Anjali Mishra And 6 Ors.
Allahabad High Court · (2016) 2 AllWC 1910
Motor Vehicles Act, 1988 — Section 173
High Courts04 Feb 2016Dismissed
Pawan Kumar Pandey Vs State of U.P.
Allahabad High Court · (2016) 3 ADJ 361
Criminal Procedure Code, 1973 (CrPC) — Section 209
High Courts04 Feb 2016Dismissed
Chaman Kumar and others Vs State of U.P. and others
Allahabad High Court · (2016) 4 ADJ 203 : (2017) 1 AllLJ 231 : (2016) 3 AllWC 2701 : (2016) 116 ALR 343
High Courts03 Feb 2016Allowed
Anil Kumar Garg Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 56
Uttar Pradesh Municipalities Act, 1916 — Section 48
High Courts03 Feb 2016Disposed Off
State of U.P. and Others Vs Rahul
Allahabad High Court · (2016) 3 ADJ 327 : (2016) 3 AllLJ 73 : (2016) 2 AllWC 1498 : (2016) 116 ALR 424 : (2016) 2 UPLBEC 1019
Constitution of India, 1950 - Article 226Police Act, 1861 - Section 2, Section 46(2)
High Courts03 Feb 2016Dismissed
Siyaram Saxena Vs Bishambhar Dayal Saxena and Others
Allahabad High Court · (2016) 3 ADJ 74 : (2016) 3 AllWC 2752 : (2016) 2 ARC 374 : (2016) 131 RD 67 : (2016) 1 RJ 841
Benami Transactions (Prohibition) Act, 1988 - Section 2(a), Section 3, Section 4Limitation Act, 1963 - Section 5
High Courts03 Feb 2016Dismissed
The New India Assurance Co. Ltd. Vs Amzad Khan and Others
Allahabad High Court · (2016) AAC 1187 : (2016) 3 ACC 80 : (2017) ACJ 610 : (2016) 4 ADJ 312 : (2016) 116 ALR 154 : (2016) 2 TAC 881
Evidence Act, 1872 - Section 77Motor Vehicles Act, 1988 - Section 140, Section 167, Section 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i)
High Courts03 Feb 2016Dismissed
Ramsweamwar and 2 others Vs Bhawanideen and 2 others
Allahabad High Court · (2016) 117 ALR 66 : (2016) 2 ARC 113
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 100
High Courts03 Feb 2016Disposed Off
Uttar Pradesh Bhumi Sudhar Nigam Lko. Vs Principal Commissioner of Income Tax-II Ashok Marg Lko. and Others
Allahabad High Court · (2016) 3 ADJ 253 : (2016) 2 AllLJ 485 : (2016) 290 CurTR 669 : (2016) 387 ITR 268
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, Order 41 Rule 6, Section 144Income Tax Act, 1961 - Section 144, Section 220(6), Section 246, Section 246-A, Section 255 (5)
High Courts03 Feb 2016Allowed
Vijay Kumar Yadav and Others Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 201, Section 302, Section 307, Section 364
High Courts03 Feb 2016Partly Allowed
Dayaram Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307, Section 324, Section 34
High Courts03 Feb 2016Partly Allowed
Khushi Ram Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 147, Section 148, Section 300, Section 302, Section 304, Section 504, Section 506
High Courts03 Feb 2016Partly Allowed
Shambhu Prasad Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0094
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 23, Section 27A, Section 29, Section 50, Section 60, Section 67, Section 8