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Allahabad High Court judgments, 2016

3,056 judgments · page 134 of 153

High Courts05 Feb 2016Allowed

Suraj Mal Vs State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0104

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437AEvidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 363, Section 365, Section 366, Section 376
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High Courts05 Feb 2016Allowed

Manoj Vs State of U.P

Allahabad High Court · (2016) 02 AHC CK 0103

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 363, Section 366, Section 376
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High Courts05 Feb 2016Dismissed

Sohan Lal and Others Vs State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0101

Arms Act, 1959 - Section 25, Section 25(1)(B)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 433Evidence Act, 1872 - Section 134
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High Courts05 Feb 2016Allowed

Maiku and Others Vs The State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0100

Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 116, Section 161, Section 313, Section 428Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 302, Section 304, Section 307, Section 308, Section 323, Section 34
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High Courts05 Feb 2016Partly Allowed

Ashish Sahu and Others Vs State of U.P.

Allahabad High Court · (2016) 02 AHC CK 0099

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 319Penal Code, 1860 (IPC) - Section 299, Section 300, Section 302, Section 304, Section 504, Section 506
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High Courts04 Feb 2016Allowed

Gulab Misra Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 41 : (2016) 4 ADJ 16 : (2016) 2 CriCC 741 : (2016) 4 Crimes 392 : (2017) 2 RCRCriminal 241

Penal Code, 1860 (IPC) - Section 120B, Section 409, Section 420Prevention of Corruption Act, 1988 - Section 13(1)(c), Section 7
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High Courts04 Feb 2016Dismissed

Santosh Rai and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 362 : (2016) 3 ADJ 646

Criminal Procedure Code, 1973 (CrPC) - Section 129, Section 313, Section 354(3), Section 37, Section 43Penal Code, 1860 (IPC) - Section 201, Section 302, Section 316, Section 34, Section 376
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High Courts04 Feb 2016Allowed

Nafees Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 355 : (2016) 4 AllLJ 110

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 201, Section 302, Section 364
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High Courts04 Feb 2016Dismissed

Kanjara Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 730 : (2016) 4 ADJ 12 : (2016) 6 AllLJ 691

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 376
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