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Allahabad High Court judgments, 2016

3,056 judgments · page 138 of 153

High Courts01 Feb 2016Allowed

Vikarant Sharma And 6 Ors. Vs State Of U.P. And 2 Ors.

Allahabad High Court · (2016) 93 ACrC 710 : (2016) 4 ADJ 4 : (2016) 161 AIC 743 : (2016) 6 AllLJ 729 : (2016) 2 CriCC 779

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 494
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High Courts29 Jan 2016Allowed

Lal Krishna Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 45 : (2016) 4 ADJ 16 : (2016) 6 AllLJ 709

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 437AJuvenile Justice (Care and Protection of Children) Act, 2000 - Section 64, Section 68(1), Section 7APenal Code, 1860 (IPC) - Section 363, Secti
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High Courts29 Jan 2016Dismissed

Bansh Raj Vs Raj Pat and Others

Allahabad High Court · (2016) 2 ADJ 762 : (2016) 3 AllWC 2225 : (2016) 132 RD 683 : (2016) 2 RJ 980

Civil Procedure Code, 1908 (CPC) - Section 100, Section 66Evidence Act, 1872 - Section 101, Section 102, Section 111Limitation Act, 1963 - Section 27
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High Courts29 Jan 2016Allowed

Umesh Kumar and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 388 : (2016) 3 ADJ 824 : (2016) 6 AllLJ 717

Civil Procedure Code, 1908 (CPC) - Section 156(3)Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 437-AEvidence Act, 1872 - Section 6
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High Courts29 Jan 2016Allowed

Vinod Goel and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 93 ACrC 919 : (2016) 3 ADJ 557

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 406, Section 420
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High Courts28 Jan 2016Disposed Off

Ram Singh Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 93

Constitution of India, 1950 - Article 21, Article 226Criminal Procedure Code, 1973 (CrPC) - Section 386
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High Courts28 Jan 2016Allowed

Paswara Chemicals Ltd. Vs Union of India and Others

Allahabad High Court · (2016) 3 ADJ 97 : (2016) 2 AllWC 1928 : (2016) 335 ELT 408

Contract Act, 1872 - Section 148, Section 170Customs Act, 1962 - Section 110, Section 111(d), Section 111(m), Section 112(a), Section 129-A, Section 141(2), Section 157, Section 2(43), Section 30, Section 45, Section 45(2), Section 49, Sectio
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