High Courts27 Jan 2016Allowed

Umar and Others Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0115

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 164Evidence Act, 1872 - Section 155, Section 157, Section 32, Section 33, Section 6Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302,
High Courts27 Jan 2016Partly Allowed

Rinkoo Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0114

Arms Act, 1959 - Section 25, Section 3Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304
High Courts27 Jan 2016Dismissed

Ashok Singh and Others Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0113

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386, Section 82, Section 82, Section 83, Section 83Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts27 Jan 2016Allowed

Main Kumar Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0110

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 161Penal Code, 1860 (IPC) - Section 302, Section 328, Section 420
High Courts27 Jan 2016Partly Allowed

Shrawan Kumar Vs State of U.P.

Allahabad High Court · (2016) 01 AHC CK 0109

Arms Act, 1959 - Section 25, Section 3Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 299, Section 302, Section 304-I, Section 304-II, Section 307, Section 326
High Courts25 Jan 2016Disposed Off

Virendar Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 266

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 326, 498A, 504
High Courts25 Jan 2016Allowed

Pradeep Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 380 : (2016) 4 ADJ 51 : (2016) 5 AllLJ 472

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437-AIncome Tax Act, 1961 - Section 67Penal Code, 1860 (IPC) - Section 376, Section 506