High Courts12 Aug 2014
Saurabh Soni Vs S and P Infrastructure Developers (P) Ltd.
Allahabad High Court · (2015) 3 ALJ 750 : (2015) 108 ALR 607 : (2014) 125 RD 759
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 61 of 166
High Courts12 Aug 2014
Sanjay Nath Tiwari Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 173 : (2014) 6 ALJ 205 : (2015) 1 AWC 231 : (2015) 1 ESC 9
High Courts12 Aug 2014
Jay Prakash Vs Dy. Director of Consolidation
Allahabad High Court · (2014) 11 ADJ 13 : (2014) 125 RD 484
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 6, 6(1), 6(2), 9A(2)
High Courts12 Aug 2014
Lucent Technologies (P) Ltd. Vs Commissioner, Trade Tax
Allahabad High Court · (2014) 7 ADJ 670 : (2014) 3 UPLBEC 2426 : (2015) 82 VST 371
Central Sales Tax Act, 1956 — Section 10, 9Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 10, 29, 29(1), 29(2), 4
High Courts12 Aug 2014
Jagdish Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 407 : (2014) 6 AWC 6185 : (2014) 4 FLT 868 : (2014) 125 RD 7
Forest Act, 1927 — Section 20, 4, 6, 7, 8
High Courts12 Aug 2014
Brooke Bond Lipton India Ltd. Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 777 : (2015) 2 ALJ 117 : (2014) 87 ALLCC 510 : (2015) 1 Crimes 467
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2)Prevention of Food Adulteration Act, 1954 — Section 11, 11(1)(a), 12(A), 14, 14(a)
High Courts12 Aug 2014
Sooraj Pal Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 520
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 239, 240, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 406, 452
High Courts12 Aug 2014
Fakira Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3253 : (2014) 8 ADJ 346
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 190(1)(a), 190(1)(b), 397Penal Code, 1860 (IPC) — Section 376, 452
High Courts12 Aug 2014
Adesh Kumar Saxena Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 51 : (2014) 4 ESC 1914 : (2014) 4 UPLBEC 2874
Constitution of India, 1950 — Article 300APayment of Gratuity Act, 1972 — Section 14, 4, 7, 7(3A)
High Courts12 Aug 2014
Anand Pandey Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ACR 3394
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 193, 194, 196, 302
High Courts12 Aug 2014
Syed Mohd. Khalid Vs Bank of India and Others
Allahabad High Court · (2015) 1 AWC 436
High Courts11 Aug 2014
Commissioner of Income Tax Vs Apeejay School
Allahabad High Court · (2015) 275 CTR 92 : (2014) 226 TAXMAN 307
Income Tax Act, 1961 — Section 190, 194(A), 194C, 194C, 201(1)University Grants Commission Act, 1956 — Section 3
High Courts11 Aug 2014
Shyodayal Singh Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 537 : (2015) 2 AWC 1532 : (2015) 126 RD 505 : (2014) 3 UPLBEC 2585
Land Acquisition Act, 1894 — Section 4, 5-A, 6
High Courts11 Aug 2014Dismissed
Madhukar Maurya Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 279 : (2015) 2 AWC 1535 : (2014) 125 RD 9 : (2014) 4 UPLBEC 2771
High Courts11 Aug 2014Partly Allowed
Ramoo Vs State of U.P.
Allahabad High Court · (2014) 08 AHC CK 0230
Penal Code, 1860 (IPC) — Section 107, 109, 306, 354, 376
High Courts11 Aug 2014
Subhash Chand Goyal Vs Official Liquidator
Allahabad High Court · (2014) 8 ADJ 478 : (2015) 2 AWC 1641
Companies Act, 1956 — Section 446, 537
High Courts11 Aug 2014
Rakesh Srivastava "Nyayik" Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2736 : (2015) 88 ALLCC 694
Criminal Procedure Code, 1973 (CrPC) — Section 362
High Courts11 Aug 2014
Shailendra Rai Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 235 : (2015) 88 ALLCC 731
Penal Code, 1860 (IPC) — Section 272, 273, 29, 420, 463Uttar Pradesh Excise Act, 1910 — Section 60, 62, 63, 72
High Courts11 Aug 2014
Taule Ram Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 359 : (2014) 87 ALLCC 453 : (2015) 1 Crimes 721 : (2015) 1 DMC 53
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 468Dowry Prohibition Act, 1961 — Section 6Penal Code, 1860 (IPC) — Section 406