High Courts19 Aug 2014
Shabbir Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ACR 3396 : (2015) 88 ALLCC 161
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 4Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 59 of 166
High Courts19 Aug 2014
Shiv Murti Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ACR 3392 : (2015) 88 ALLCC 149
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 200, 203
High Courts19 Aug 2014
Dharmendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 250 : (2015) 2 ALJ 390
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 239, 240Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Aug 2014
Amar Nath Vs R.C. & E.A./1st, Allahabad and Others
Allahabad High Court · (2015) 108 ALR 551
High Courts19 Aug 2014
Khushnuma and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 90 ALLCC 793
Criminal Procedure Code, 1973 (CrPC) - Section 173 239 240 482Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 109 34 377 406 498-A
High Courts14 Aug 2014Dismissed
Bhibhuti Narain Singh Vs Food Corporation of India
Allahabad High Court · (2014) 9 ADJ 465
High Courts14 Aug 2014Allowed
Prakash Chandra Kapoor Vs Ritu Kapoor
Allahabad High Court · (2014) 7 ADJ 360 : (2015) 1 ALJ 408 : (2014) 106 ALR 650 : (2015) 2 AWC 1614 : (2015) 1 DMC 90
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13, 9
High Courts14 Aug 2014
Altaf Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 235 : (2015) 88 ALLCC 139
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 228A, 376
High Courts14 Aug 2014
Aminia Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 103 : (2014) 87 ALLCC 789
Criminal Procedure Code, 1973 (CrPC) — Section 167, 313, 378Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 307, 324, 394, 395, 412
High Courts14 Aug 2014
Ajeet Singh Vs Union of India
Allahabad High Court · (2014) 8 ADJ 643 : (2015) 1 ALJ 546 : (2014) 106 ALR 866 : (2014) 4 UPLBEC 2855
Cantonments Act, 1924 — Section 108, 2(zza), 280Cantonments Act, 2006 — Section 108, 122, 122(g), 2(zza), 256Constitution of India, 1950 — Article 19(1)(d), 294, 294(a)
High Courts14 Aug 2014Allowed
Sunaina Mehrotra Vs Vijay Mehrotra
Allahabad High Court · (2014) 7 ADJ 525 : (2015) 1 ALJ 41 : (2014) 106 ALR 799 : (2015) 2 AWC 1621
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(a)
High Courts14 Aug 2014
Rajendra Devi Vs Settlement Officer Consolidation-II
Allahabad High Court · (2014) 125 RD 183
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 9A(2)
High Courts14 Aug 2014
Shiksha Samiti Moti Mahal Vs D.D.C.
Allahabad High Court · (2014) 125 RD 148
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 3(2a), 52, 9A
High Courts14 Aug 2014
Director U.P. Council of Sugarcane Research Vs State of U.P.
Allahabad High Court · (2015) 2 AWC 1538 : (2014) 4 UPLBEC 2744
High Courts14 Aug 2014
Sushil Kumar Mishra Vs Union of India
Allahabad High Court · (2014) 8 ADJ 368 : (2015) 1 ALJ 685 : (2015) 1 AWC 149
Cinematograph Act, 1952 — Section 3Constitution of India, 1950 — Article 19(1)(a), 19(2), 226
High Courts14 Aug 2014
Anil Kumar Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3086 : (2014) 8 ADJ 5
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 307, 324, 395, 412
High Courts14 Aug 2014
Director Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 578 : (2014) 106 ALR 629 : (2014) 143 FLR 941
High Courts14 Aug 2014
Ram Singar Vs Bhuneswar
Allahabad High Court · (2014) 9 ADJ 486
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 2, Order 12 Rule 2AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9