High Courts14 Aug 2014
Indira Rai Vs State of U.P.
Allahabad High Court · (2014) 107 ALR 57 : (2015) 1 AWC 452
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 60 of 166
High Courts14 Aug 2014
Rizwan and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 667
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120-B, 302, 34
High Courts13 Aug 2014
Ratan Singh Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 382 : (2014) 6 AWC 6123
High Courts13 Aug 2014
Shiv Dulari Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 103 : (2014) 6 ALJ 188 : (2015) 88 ALLCC 146 : (2015) 2 Crimes 314
Criminal Procedure Code, 1973 (CrPC) — Section 124, 154, 156, 156(3), 157Penal Code, 1860 (IPC) — Section 498A
High Courts13 Aug 2014
Rakesh Kumar Vs Indian Oil Corporation Limited
Allahabad High Court · (2014) 9 ADJ 336 : (2014) 106 ALR 457 : (2014) 5 AWC 5241
High Courts13 Aug 2014Partly Allowed
Jodhi Vs State Of U.P.
Allahabad High Court · (2014) 87 ALLCC 543
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 138, 33Penal Code, 1860 (IPC) — Section 324, 376, 452, 511
High Courts13 Aug 2014
Tauleshwar Prasad Vs Indian Oil Corporation Limited
Allahabad High Court · (2014) 9 ADJ 674 : (2014) 106 ALR 780 : (2014) 6 AWC 6183
Constitution of India, 1950 — Article 226
High Courts13 Aug 2014
Raj Bahadur Vs Dy. Director of Consolidation
Allahabad High Court · (2014) 125 RD 298
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts13 Aug 2014
Kaleem Vs State of U.P.
Allahabad High Court · (2014) 107 ALR 96 : (2015) 144 FLR 240
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts13 Aug 2014
Akhtar Ali Ansari Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 514 : (2014) 6 AWC 6173 : (2014) 4 ESC 2137
University Grants Commission Act, 1956 — Section 3
High Courts13 Aug 2014
U.P. State Road Transport Corp. Vs Rajeshwari
Allahabad High Court · (2014) 4 ACC 709 : (2015) ACJ 2675 : (2014) 8 ADJ 508
Motor Vehicles Act, 1988 — Section 146, 95, 96
High Courts13 Aug 2014
Bharat Yadav Vs Ganpati Associates
Allahabad High Court · (2014) 9 ADJ 758 : (2014) 107 ALR 54 : (2014) 6 AWC 6141 : (2015) 126 RD 45
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 13, Order 9 Rule 13, 145, 151Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts13 Aug 2014
Izhaar Ali Vs Prescribed Authority/J.S.C.C.
Allahabad High Court · (2014) 107 ALR 88
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Aug 2014
Ram Lal Yadav Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3524 : (2014) 6 ALJ 302
Penal Code, 1860 (IPC) — Section 147, 323, 336, 452, 504
High Courts13 Aug 2014
Sushil Kumar Garg Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 327 : (2015) 2 AWC 1540
Constitution of India, 1950 — Article 226
High Courts13 Aug 2014
Ranjit Sharma Vs General Manager Personnel Services, UCO Bank and Others
Allahabad High Court · (2014) 11 ADJ 196
Constitution of India, 1950 — Article 226
High Courts13 Aug 2014
Basant Lal Maurya Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 370 : (2015) 2 AWC 1612
High Courts13 Aug 2014
Fateh Singh Vs Board of Revenue
Allahabad High Court · (2014) 11 ADJ 673 : (2015) 126 RD 2
High Courts13 Aug 2014
Atma Ram Verma and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 6 AWC 6377
High Courts12 Aug 2014
Faizan Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 708 : (2015) 2 Crimes 588
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 365, 376, 376(2)(g), 376(g)