High Courts08 Aug 2014Dismissed
Kusum Srivastav Vs Rekha Jiwaani
Allahabad High Court · (2014) 7 ADJ 250
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10, 146Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 63 of 166
High Courts08 Aug 2014
Rajeev Sharma Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 274 : (2015) 4 ALJ 98
Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2), 7
High Courts08 Aug 2014
Suresh Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ACR 3446
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306
High Courts08 Aug 2014
Rakesh Nath Tiwari Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2545 : (2014) 8 ADJ 138
Criminal Procedure Code, 1973 (CrPC) — Section 193, 200, 201, 202, 300Penal Code, 1860 (IPC) — Section 307, 325, 504, 506
High Courts08 Aug 2014
Sanjay Srivastava Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 70 : (2014) 6 ALJ 156
High Courts08 Aug 2014
Suresh and Others Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3415
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts08 Aug 2014
Akhtar Jehan Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 562
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts07 Aug 2014
Chand Aaloo Company Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 533 : (2014) 125 RD 35 : (2014) 3 UPLBEC 2555
High Courts07 Aug 2014
Shalimar Paints Ltd. Vs Pradeshiya Industrial and Investment Corporation of U.P. Ltd.
Allahabad High Court · (2014) 8 ADJ 667
State Financial Corporations Act, 1951 — Section 29Uttar Pradesh Trade Tax Act, 1948 — Section 18, 3C, 3C(2), 4A, 4A(2B)
High Courts07 Aug 2014
Ankita Tiwari Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 672 : (2014) 106 ALR 469 : (2014) 5 AWC 4751 : (2014) 4 UPLBEC 2787
High Courts07 Aug 2014
Nand Kishore Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 710
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 376
High Courts07 Aug 2014
State Bank of India Vs Assistant Commissioner of C.E. and S.T.
Allahabad High Court · (2014) 309 ELT 35
Central Excises and Salt Act, 1944 — Section 11, 31Customs Act, 1962 — Section 142Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts07 Aug 2014
Kedar Nath Shukla Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3248
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 204
High Courts07 Aug 2014
Panna Lal Vs State of U.P.
Allahabad High Court · (2015) 2 AWC 1626 : (2014) 4 UPLBEC 2747
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(7)
High Courts07 Aug 2014
Ram Charan Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 112
Criminal Procedure Code, 1973 (CrPC) — Section 193, 200, 201, 202, 300Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Aug 2014
Ravendra Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3208 : (2014) 87 ALLCC 110
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4)(b)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Aug 2014
State Bank of India Vs Assistant Commissioner Central Excise and Service Tax Division-II
Allahabad High Court · (2014) 106 ALR 783 : (2015) 30 GSTR 349
Central Excises and Salt Act, 1944 — Section 11, 31Customs Act, 1962 — Section 142Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts07 Aug 2014
Payal Agarwal Vs Vinay Kumar Agarwal
Allahabad High Court · (2014) 5 AWC 5223
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts07 Aug 2014
Laxmi Narain Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3252 : (2014) 7 ADJ 682
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 325, 504, 506
High Courts07 Aug 2014
Dharma Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2544 : (2014) 8 ADJ 360
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 319, 392