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Allahabad High Court judgments, 2014

3,313 judgments · page 55 of 166

High Courts26 Aug 2014

Hari Singh Vs Amar Singh

Allahabad High Court · (2014) 11 ADJ 181 : (2014) 107 ALR 522 : (2015) 126 RD 399

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
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High Courts26 Aug 2014Allowed

Musharraf Hussain Vs State of U.P.

Allahabad High Court · (2014) 7 ADJ 430 : (2014) 107 ALR 772 : (2015) 1 AWC 41 : (2014) 4 ESC 2315

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(3)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 449
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High Courts26 Aug 2014

Shiv Lal Sonker Vs State of U.P.

Allahabad High Court · (2014) 11 ADJ 392 : (2014) 107 ALR 91 : (2015) 1 ESC 492 : (2015) 144 FLR 243

Penal Code, 1860 (IPC) — Section 323, 504, 506Police Act, 1861 — Section 34, 7
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High Courts26 Aug 2014

Isha Tyagi Vs State of U.P.

Allahabad High Court · (2014) 9 ADJ 331 : (2014) 107 ALR 61 : (2014) 6 AWC 6138 : (2015) 1 ESC 34 : (2015) 144 FLR 591

Constitution of India, 1950 — Article 14, 15, 16, 19, 21
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High Courts26 Aug 2014

Chhotey Lal Kasera Vs Kanhaiya Lal Kasera

Allahabad High Court · (2014) 11 ADJ 602

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 31, 100Criminal Procedure Code, 1973 (CrPC) — Section 340Easements Act, 1882 — Section 52, 54
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