High Courts29 Aug 2014
Mohammad Tayyab Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ESC 222 : (2015) 1 UPLBEC 423
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(A)(7), 16A(7)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 53 of 166
High Courts28 Aug 2014
Good Year India Ltd. Vs Commissioner,Commercial Taxes
Allahabad High Court · (2014) 203 ECR 145
Uttar Pradesh Value Added Tax Act, 2008 — Section 2(i), 3-A, 3-A(1), 3-A(2)(a), 4Central Sales Tax Act, 1956 — Section 14, 14(7), 14(7)(xiv), 14(xi), 14(xiv)
High Courts28 Aug 2014
Mamta Kumari Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 29 : (2014) 6 AWC 6171
High Courts28 Aug 2014
State of U.P. Vs Ramesh Chandra Gupta
Allahabad High Court · (2014) 107 ALR 640 : (2015) 126 RD 443
High Courts28 Aug 2014
Keshav Dev Kushwaha Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 536 : (2014) 4 UPLBEC 3030
Constitution of India, 1950 — Article 243Q, 243UUttar Pradesh Municipal Corporation Act, 1959 — Section 3, 8AAUttar Pradesh Municipalities Act, 1916 — Section 3
High Courts28 Aug 2014
Anand Vrindavan Vs Agra Development Authority
Allahabad High Court · (2014) 10 ADJ 394 : (2015) 108 ALR 174
Transfer of Property Act, 1882 — Section 106
High Courts28 Aug 2014
Mauni Vs Krishna Kumari
Allahabad High Court · (2014) 10 ADJ 23 : (2014) 107 ALR 100 : (2014) 6 AWC 6165
Provincial Small Cause Courts Act, 1887 — Section 15, 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2)(a), 20(4), 26, 26(4)
High Courts28 Aug 2014
Sangam Transport Vs State Information Commission
Allahabad High Court · (2014) 9 ADJ 1 : (2015) 2 ALJ 97 : (2014) 6 AWC 6154 : (2015) 323 ELT 285
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 7 Rule 11Right to Information Act, 2005 — Section 11, 19(4), 20(1)
High Courts28 Aug 2014
Prayag Narain Dubey Vs U.P. State Road Transport Corporation
Allahabad High Court · (2014) 10 ADJ 372 : (2014) 4 UPLBEC 3034
Factories Act, 1948 — Section 2, 21, 23, 27
High Courts28 Aug 2014
J.H.V. Distillery and Sugar Mill Vs Dy. Labour Commissioner
Allahabad High Court · (2014) 8 ADJ 425 : (2014) 143 FLR 568
Uttar Pradesh Industrial Peace (Timely Payment of Wages) Act, 1978 — Section 3
High Courts28 Aug 2014
Akhtar Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 482
Criminal Procedure Code, 1973 (CrPC) — Section 161, 233, 296, 313, 313(5)Evidence Act, 1872 — Section 106, 114(e), 114(g)Penal Code, 1860 (IPC) — Section 201, 302, 375, 376, 380
High Courts28 Aug 2014
Vishwanath Vs State of Uttar Pradesh
Allahabad High Court · (2014) 3 ACR 3450 : (2014) 87 ALLCC 431
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 207, 313, 374(2), 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Aug 2014Dismissed
Atul Kumar Jaiswal Vs State of U.P.
Allahabad High Court · (2014) 08 AHC CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 375, 376, 90
High Courts28 Aug 2014Dismissed
Km. Chandni (Minor) Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 40 : (2015) 2 ALJ 130
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 302, 363, 366, 376
High Courts28 Aug 2014Allowed
Rajendra Vs State of U.P.
Allahabad High Court · (2014) 08 AHC CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts28 Aug 2014Allowed
Ram Krishna Soni Vs State of U.P.
Allahabad High Court · (2014) 08 AHC CK 0136
Constitution of India, 1950 — Article 16, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 39
High Courts28 Aug 2014
Khurana Enterprises Vs Commissioner of Commercial Tax
Allahabad High Court · (2015) 77 VST 140
Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7), 50
High Courts28 Aug 2014
Harivansh Lal Srivastava and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 448
University Grants Commission Act, 1956 — Section 2, 2(f), 22, 3
High Courts28 Aug 2014
Prayag Narain Dubey Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (2015) 1 ESC 298
Factories Act, 1948 — Section 2, 23, 27, 2a, 2b