High Courts27 Aug 2014
Ram Achal Singh Vs Tarsi S. Ekka
Allahabad High Court · (2014) 3 ACR 3448 : (2014) 10 ADJ 185
Criminal Procedure Code, 1973 (CrPC) — Section 362
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 54 of 166
High Courts27 Aug 2014
Aliyar Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 804
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361General Clauses Act, 1897 — Section 8(1)Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 379
High Courts27 Aug 2014
Phool Sahai Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 470
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361General Clauses Act, 1897 — Section 8(1)Penal Code, 1860 (IPC) — Section 323, 324, 34, 379, 380
High Courts27 Aug 2014
Radhika Kushwaha Vs State of U.P.
Allahabad High Court · (2014) 08 AHC CK 0316
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361General Clauses Act, 1897 — Section 8(1)Penal Code, 1860 (IPC) — Section 323, 325, 34, 379, 380
High Courts27 Aug 2014
Gram Panchayat Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 210 : (2014) 107 ALR 534 : (2014) 6 AWC 6130 : (2015) 1 ESC 30 : (2014) 4 UPLBEC 2865
High Courts27 Aug 2014
Jaspreet Singh Vs U.P. Sunni Central Waqf Board
Allahabad High Court · (2014) 8 ADJ 781 : (2015) 4 ALJ 89 : (2014) 107 ALR 831 : (2015) 126 RD 340
Waqf Act, 1995 — Section 36, 51, 52, 52(1), 54
High Courts27 Aug 2014
Jogendra Singh Vs State of U.P.
Allahabad High Court · (2014) 310 ELT 443
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 196, 197, 340Customs Act, 1962 — Section 108, 114(1), 132, 135, 135(1)(a)Penal Code, 1860 (IPC) — Section 120B, 120B, 193, 211, 34
High Courts27 Aug 2014
Jag Pal Singh Vs Managing Director, KESCO
Allahabad High Court · (2014) 10 ADJ 50 : (2014) 4 UPLBEC 3039
Evidence Act, 1872 — Section 32(5)
High Courts27 Aug 2014
Sukhram Vs D.D.C.
Allahabad High Court · (2015) 108 ALR 759 : (2014) 125 RD 315
High Courts27 Aug 2014
Parwati Devi Vs Kalash Narayan Agnihotri
Allahabad High Court · (2014) 8 ADJ 523 : (2014) 106 ALR 735
High Courts27 Aug 2014
Ram Sewak Vs Siya Ram
Allahabad High Court · (2014) 106 ALR 749 : (2015) 1 AWC 719
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 12
High Courts27 Aug 2014
Gaurav Pratap Singh Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 540 : (2015) 1 ESC 72 : (2014) 4 UPLBEC 3067
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33
High Courts27 Aug 2014
Gyanendra Kumar Jain and Others Vs Assistant Commissioner of Income Tax and Others
Allahabad High Court · (2015) 371 ITR 244
Income Tax Act, 1961 — Section 132, 132A, 143(1)(a), 158BC, 158BD
High Courts27 Aug 2014
U.B. Engineering Ltd. Vs State of U.P. and Others
Allahabad High Court · (2015) 79 VST 521
Uttar Pradesh Sales Tax Act, 1948 - Section 6(2), 8(4)(a)
High Courts27 Aug 2014
A.S.P. Sealing Products Ltd. Vs Dy. Labour Commissioner
Allahabad High Court · (2014) 8 ADJ 420 : (2014) 143 FLR 571 : (2014) 4 UPLBEC 3143
Criminal Procedure Code, 1973 (CrPC) — Section 195Uttar Pradesh Industrial Peace (Timely Payment of Wages) Act, 1978 — Section 2(a), 2(d), 3, 4, 5
High Courts27 Aug 2014
Nisar Ahmad Vs Union of India
Allahabad High Court · (2015) 1 AWC 724 : (2014) 4 UPLBEC 2996
Constitution of India, 1950 — Article 14, 16, 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 341Railways Act, 1989 — Section 143, 145, 147
High Courts27 Aug 2014
Anubhav Jaiswal Vs State of U.P. and Others
Allahabad High Court · (2015) 1 AWC 448
High Courts27 Aug 2014
Suchi Enterprises Vs Union of India and Others
Allahabad High Court · (2015) 109 ALR 107 : (2015) 127 RD 260
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 14, 41 (e), 41(e)
High Courts26 Aug 2014
State of U.P. Vs Bisai
Allahabad High Court · (2014) 87 ALLCC 427
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34, 376