High Courts25 Aug 2014
National Insurance Company Ltd. Vs Pushpa Devi
Allahabad High Court · (2014) 08 AHC CK 0285
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 56 of 166
High Courts25 Aug 2014Dismissed
Anil Kumar Verma Vs State of U.P.
Allahabad High Court · (2014) 08 AHC CK 0232
High Courts25 Aug 2014
Shiv Shanker Yadav Vs State of U.P.
Allahabad High Court · (2015) 1 AWC 127 : (2014) 125 RD 198
Constitution of India, 1950 — Article 226
High Courts25 Aug 2014
Hari Om Sharma Vs Hanuman Prasad Poddar
Allahabad High Court · (2014) 106 ALR 728 : (2015) 1 AWC 131
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts25 Aug 2014
National Insurance Company Limited Vs Pushpa Devi
Allahabad High Court · (2015) 1 ACC 453 : (2014) 10 ADJ 595 : (2015) 2 ALJ 277 : (2014) 107 ALR 599
Motor Vehicles Act, 1988 — Section 173
High Courts25 Aug 2014
H.M. Singh and Co. Vs Commissioner of Central Customs, Excise and Service Tax
Allahabad High Court · (2014) 8 ADJ 405 : (2014) 48 GST 59 : (2015) 37 STR 172 : (2015) 77 VST 358
Central Excises and Salt Act, 1944 — Section 11A, 35GFinance Act, 1994 — Section 65(105)(k), 65(68), 67, 69, 70
High Courts25 Aug 2014
Zila Panchayat Vs District and Sessions Judge
Allahabad High Court · (2014) 8 ADJ 375 : (2015) 1 AWC 133
High Courts25 Aug 2014
Sadbhav Engineering Ltd. Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 371 : (2014) 76 VST 62
Central Sales Tax Act, 1956 — Section 10, 10(b), 10A, 10A(1), 7
High Courts23 Aug 2014
Arvind Kumar Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2890
Criminal Procedure Code, 1973 (CrPC) — Section 457Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 3, 4Motor Vehicles Act, 1988 — Section 207, 207(2)
High Courts22 Aug 2014
Kamla Devi Vs State of U.P.
Allahabad High Court · (2014) 125 RD 193
Evidence Act, 1872 — Section 68Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts22 Aug 2014
Shitla Prasad Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 125 RD 372
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts22 Aug 2014
Sanjay Kumar Gupta Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 598 : (2014) 6 AWC 6181 : (2014) 4 UPLBEC 2740
Constitution of India, 1950 — Article 243E, 243Q
High Courts22 Aug 2014
Murli Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 35 : (2015) 88 ALLCC 585
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361General Clauses Act, 1897 — Section 8(1)Penal Code, 1860 (IPC) — Section 354, 379, 380, 381, 404
High Courts22 Aug 2014Dismissed
Satya Narayan Vs Deputy Commissioner (Foods) Devi Patan Mandal Gonda
Allahabad High Court · (2014) 08 AHC CK 0234
High Courts22 Aug 2014Dismissed
Ram Chandra-II Vs State of U.P.
Allahabad High Court · (2014) ALLMR(Cri) 312
Constitution of India, 1950 — Article 14, 16, 226, 235, 311(2)Penal Code, 1860 (IPC) — Section 302
High Courts22 Aug 2014
Vineet Asheesh Pandey Vs Banaras Hindu University
Allahabad High Court · (2014) 10 ADJ 16 : (2015) 1 ESC 132 : (2014) 4 UPLBEC 3060
University Grants Commission Act, 1956 — Section 26, 28
High Courts22 Aug 2014
Mohammad Afzal Vs Ramesh Kumari
Allahabad High Court · (2014) 107 ALR 562
Transfer of Property Act, 1882 — Section 106
High Courts22 Aug 2014
Committee of Management, Manokaran Junior High School Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 473 : (2014) 33 ESC 2257 : (2014) 4 UPLBEC 3021
Societies Registration Act, 1860 — Section 4