High Courts02 Sept 2014
Durga Devi Vs Ashok Kumar Maheshwari
Allahabad High Court · (2014) 10 ADJ 670
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 51 of 166
High Courts02 Sept 2014
Damodar Shamsher Jang Bahadur Rana Vs State of U.P.
Allahabad High Court · (2014) 107 ALR 42 : (2014) 6 AWC 6432 : (2015) 126 RD 39
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 12, 18, 30
High Courts02 Sept 2014
Shakila Khatoon Vs State of U.P.
Allahabad High Court · (2014) 6 AWC 6434 : (2014) 125 RD 220
Constitution of India, 1950 — Article 226
High Courts02 Sept 2014
Continental Cement Company Vs Union of India
Allahabad High Court · (2014) 8 ADJ 493 : (2014) 309 ELT 411
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts02 Sept 2014
Neha Sharma Vs Jt. Commissioner Income Tax
Allahabad High Court · (2014) 09 AHC CK 0130
Income Tax Act, 1961 — Section 143(1)(a), 154, 80A, 80AB, 80B(5)
High Courts02 Sept 2014
Bhagat Singh Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 333 : (2015) 1 ALJ 19
Constitution of India, 1950 — Article 342
High Courts02 Sept 2014Disposed Off
Usha Devi Vs State of U.P.
Allahabad High Court · (2014) 09 AHC CK 0101
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) — Section 419, 420, 427
High Courts02 Sept 2014Dismissed
Reena Verma Vs The State of U.P.
Allahabad High Court · (2014) 09 AHC CK 0088
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9
High Courts01 Sept 2014
Dharmendra Pratap Singh Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 187 : (2015) 1 ALJ 64 : (2015) 108 ALR 263 : (2015) 126 RD 731
High Courts01 Sept 2014
Ashiq Husain Vs Chhotey Khan
Allahabad High Court · (2014) 107 ALR 285 : (2015) 126 RD 209
Civil Procedure Code, 1908 (CPC) — Section 96(3)
High Courts01 Sept 2014
Logic Traders Pvt. Ltd. Vs Coal India Ltd.
Allahabad High Court · (2014) 310 ELT 263
Arbitration and Conciliation Act, 1996 — Section 17, 9Central Excises and Salt Act, 1944 — Section 11B, 14, 4(3)(d)Constitution of India, 1950 — Article 226
High Courts01 Sept 2014
Virendra Prasad Vs D.D.C./ADM (FandR)
Allahabad High Court · (2014) 125 RD 189
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63Transfer of Property Act, 1882 — Section 3
High Courts01 Sept 2014
Continental Cement Company Vs Union of India
Allahabad High Court · (2014) 47 GST 725
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts01 Sept 2014
Ranpal Singh Rathi Vs State of U.P.
Allahabad High Court · (2014) 4 UPLBEC 2726
Uttar Pradesh Co-operative Societies Act, 1965 — Section 122, 70
High Courts01 Sept 2014Dismissed
Pramod Kumar Singh Vs High Court of Judicature
Allahabad High Court · (2014) 8 ADJ 496 : (2015) 1 ALJ 705 : (2014) 106 ALR 738 : (2014) 6 AWC 6111 : (2014) 4 UPLBEC 3009
Constitution of India, 1950 — Article 14, 146, 16, 16(1), 187
High Courts01 Sept 2014
Sandeep Chaudhary Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 556 : (2015) 1 DMC 134
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113A, 113B, 45Penal Code, 1860 (IPC) — Section 107, 304B, 306, 49, 498A
High Courts01 Sept 2014
Shiv Chand Nigam Vs State of U.P.
Allahabad High Court · (2014) 107 ALR 636
Constitution of India, 1950 — Article 311
High Courts01 Sept 2014Dismissed
Chanchal Agrawal Vs Jagdish Prasad Gupta
Allahabad High Court · AIR 2015 All 28 : (2015) 2 ALJ 556 : (2014) 107 ALR 511 : (2014) 6 AWC 6270
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Hindu Marriage Act, 1955 — Section 13, 17(1), 19(1)(f)Protection of Women From Domestic Violence Act, 2005 — Section 17, 2(s)
High Courts01 Sept 2014Allowed
J.P. Singh Vs R.S. Ojha
Allahabad High Court · (2014) 8 ADJ 636 : (2015) 1 ALJ 138 : (2014) 106 ALR 635 : (2014) 6 AWC 6100
Transfer of Property Act, 1882 — Section 54Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1), 16(1)(b), 16(2), 18