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Allahabad High Court judgments, 2014

3,313 judgments · page 49 of 166

High Courts05 Sept 2014

Kiran Pandey Vs State of U.P.

Allahabad High Court · (2014) 8 ADJ 428 : (2015) 1 DMC 18

Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 323, 498A, 504, 506
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High Courts05 Sept 2014

Paras Jain Vs Izhar Ahmad

Allahabad High Court · (2014) 11 ADJ 281 : (2014) 107 ALR 448 : (2015) 1 UPLBEC 84

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 115, 24, 25Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 340
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High Courts05 Sept 2014

Punjab and Sind Bank Vs Pratush Jain

Allahabad High Court · (2014) 11 ADJ 516 : (2015) 1 ALJ 55 : (2014) 107 ALR 605

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts05 Sept 2014

Rasid Vs State of U.P.

Allahabad High Court · (2014) 8 ADJ 482 : (2015) 1 ALJ 228 : (2014) 107 ALR 1 : (2014) 6 AWC 6054 : (2014) 125 RD 776

Constitution of India, 1950 — Article 14, 300ALand Acquisition Act, 1894 — Section 18, 23, 4, 55, 6
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High Courts05 Sept 2014

Subhash Vs Addl. Commissioner

Allahabad High Court · (2014) 10 ADJ 691 : (2014) 125 RD 457

Uttar Pradesh Land Revenue Act, 1901 — Section 14, 14A, 14A(4), 15Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4), 198(6), 3, 3(4)
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High Courts05 Sept 2014

Dev Narain Singh Vs D.D.C.

Allahabad High Court · (2014) 125 RD 137

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 21 Rule 21, Order 41 Rule 3ALimitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 53B, 9A
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High Courts05 Sept 2014Dismissed

Ramesh Kumar Vs Deputy Director of Consolidation

Allahabad High Court · (2014) 125 RD 186

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 21 Rule 21, Order 41 Rule 3ALimitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 48, 53B, 9A
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High Courts05 Sept 2014

Kunwar Bahadur Singh Vs U.P. State Agro Industrial Cor. Ltd.

Allahabad High Court · (2014) 9 ADJ 206 : (2014) 107 ALR 11 : (2014) 6 AWC 6068

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 111(h), 113, 114, 116Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 30
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High Courts05 Sept 2014Dismissed

Rekha Mishra Vs Shiv Prasad Srivastava

Allahabad High Court · (2015) 2 ADJ 669 : (2014) 6 ALJ 797 : (2015) 110 ALR 33 : (2015) 128 RD 73

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 7 Rule 1, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13Specific Relief Act, 1963 — Section 34, 42
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High Courts04 Sept 2014

Suresh Vs D.D.C.

Allahabad High Court · (2014) 125 RD 606

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42, 9A(2)
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