High Courts08 Sept 2014
Mamnoon Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1483 : (2014) 87 ALLCC 563
Constitution of India, 1950 — Article 227, 235Criminal Procedure Code, 1973 (CrPC) — Section 407
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 48 of 166
High Courts08 Sept 2014
Sushila Devi Chhabil Dass Charitable Trust Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 483 : (2014) 48 GST 848 : (2015) 83 VST 326
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Value Added Tax Act, 2008 — Section 13, 3, 34, 34(1), 8(d)
High Courts08 Sept 2014
Achche Lal Yadav Vs State of U.P. and Others
Allahabad High Court · (2015) 88 ALLCC 130 : (2015) 2 BC 304
Criminal Procedure Code, 1973 (CrPC) — Section 142, 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 118, 135, 138, 139, 141
High Courts08 Sept 2014
Rajkumar Batra Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 785 : (2015) 88 ALLCC 108
Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 307, 324, 498-A, 504, 506
High Courts06 Sept 2014
Sunder Lal Vs D.D.C.
Allahabad High Court · (2014) 125 RD 151
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11C, 9A
High Courts06 Sept 2014Partly Allowed
Ram Rekha Singh Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 425 : (2015) 2 ALJ 303 : (2014) 107 ALR 609 : (2015) 1 ESC 53 : (2015) 144 FLR 743 : (2014) 4 UPLBEC 3230
Constitution of India, 1950 — Article 311(2)
High Courts06 Sept 2014
Jagdamba Tiwari/Shukla Vs Onkar Nath Tiwari
Allahabad High Court · (2014) 9 ADJ 606 : (2015) 1 DMC 421
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 3(b)
High Courts06 Sept 2014
Hemant Kumar Taneja Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 611 : (2014) 4 UPLBEC 3028
High Courts06 Sept 2014
Praveen Kumar Gond Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 724 : (2015) 1 UPLBEC 93
Constitution of India, 1950 — Article 341, 341(1), 342, 342(2), 366(25)
High Courts06 Sept 2014
Sita Ram Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 378 : (2015) 1 ESC 178
High Courts06 Sept 2014
Kunj Bihari Lal Radheyshyam Vs Commissioner, Commercial Tax
Allahabad High Court · (2014) 48 GST 822
Central Sales Tax Act, 1956 — Section 10A, 13, 6, 6A, 6A(1)Contract Act, 1872 — Section 17, 205, 206Uttar Pradesh Value Added Tax Act, 2008 — Section 16
High Courts06 Sept 2014
Committee of Management and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 512
Societies Registration Act, 1860 — Section 4
High Courts05 Sept 2014
Jagdish Singh Vs Union of India
Allahabad High Court · (2014) 107 ALR 539 : (2015) 126 RD 407
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 105, 106
High Courts05 Sept 2014
Hemendra Wati Vs State of U.P.
Allahabad High Court · (2015) 108 ALR 43 : (2014) 125 RD 619
Stamp Act, 1899 — Section 33, 47
High Courts05 Sept 2014
Siroman Singh Vs D.D.C.
Allahabad High Court · (2014) 125 RD 604
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts05 Sept 2014
Rashtriya Kisan Mazdoor Sangathan (Regd.) Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 671 : (2015) 1 ALJ 152 : (2014) 6 AWC 6435 : (2015) 1 UPLBEC 777
Constitution of India, 1950 — Article 21Contract Act, 1872 — Section 17, 172, 173, 176
High Courts05 Sept 2014
Bhusai Vs State of U.P.
Allahabad High Court · (2014) 4 UPLBEC 2709
General Clauses Act, 1897 — Section 6Land Acquisition Act, 1894 — Section 11, 17, 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 114, 114(1), 114(2), 24, 24(2)
High Courts05 Sept 2014
Shailendra Kumar Yadav Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 329 : (2015) 2 ALJ 89
Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7APenal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts05 Sept 2014
Vikas Gupta Vs Ram Mahadev Prasad
Allahabad High Court · (2014) 11 ADJ 558 : (2014) 107 ALR 799 : (2015) 126 RD 540
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 14, Order 14 Rule 4, Order 14 Rule 5, Order 20 Rule 4, Order 20 Rule 4(1)Provincial Small Cause Courts Act, 1887 — Section 15, 16(2), 25Transfer of Property Act, 1882 — Section 106