High Courts10 Sept 2014Dismissed
G K Traders Sole Proprietorship Vs U.P. Power Corporation Ltd.
Allahabad High Court · (2014) 09 AHC CK 0164
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 12, 13
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 46 of 166
High Courts10 Sept 2014Dismissed
Ayub Khan Vs Union of India
Allahabad High Court · (2014) 09 AHC CK 0163
Constitution of India, 1950 — Article 226
High Courts10 Sept 2014
Ghamandi Vs The State Of U.P.
Allahabad High Court · (2014) 87 ALLCC 539 : (2015) 2 Crimes 137
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Evidence Act, 1872 — Section 114-APenal Code, 1860 (IPC) — Section 114, 302, 304-II, 307, 376
High Courts10 Sept 2014Dismissed
Jumman Khan Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 550
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 307, 313, 34Evidence Act, 1872 — Section 8, 90APenal Code, 1860 (IPC) — Section 302, 307, 34
High Courts10 Sept 2014
Jawahar Lal Vs Dy. Director of Consolidation
Allahabad High Court · (2014) 125 RD 339
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A, 9A(2)
High Courts10 Sept 2014Dismissed
Ratiram Vs Raj Kumar and Others
Allahabad High Court · (2015) 3 ALJ 403
High Courts10 Sept 2014
Banwari Vishwakarma Vs Union of India and Others
Allahabad High Court · (2014) 11 ADJ 475 : (2015) 109 ALR 273
Constitution of India, 1950 — Article 226
High Courts10 Sept 2014
Shiv Shanker Singh Vs Chairman, K.G.S.G. Bank and Others
Allahabad High Court · (2015) 3 ALJ 270 : (2015) 108 ALR 277
Constitution of India, 1950 — Article 226
High Courts09 Sept 2014
Rajesh Kumar Mishra Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 513 : (2014) 6 ALJ 762 : (2015) 108 ALR 159 : (2014) 4 UPLBEC 3098
High Courts09 Sept 2014
Hotel Arti Delux (Pvt.) Ltd. Vs Asst. Commissioner of Income Tax
Allahabad High Court · (2014) 09 AHC CK 0314
Income Tax Act, 1961 — Section 14, 22, 260A
High Courts09 Sept 2014Dismissed
Mohan Lal Geda Vs Geeta Misurayia
Allahabad High Court · (2014) 11 ADJ 323 : (2014) 107 ALR 228 : (2015) 126 RD 102
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 6 Rule 15(4), 26(2)
High Courts09 Sept 2014
Nirmala Devi Vs Neelam Devi
Allahabad High Court · (2014) 143 FLR 948 : (2015) 1 SCT 381
Workmens Compensation Act, 1923 — Section 30
High Courts09 Sept 2014
Vishal Retail Pvt. Ltd. Vs State of U.P.
Allahabad High Court · (2015) 108 ALR 107 : (2014) 125 RD 635
Stamp Act, 1899 — Section 33, 33(4)
High Courts09 Sept 2014
Kailash Narayan Vs Commissioner
Allahabad High Court · (2015) 108 ALR 51 : (2014) 125 RD 620
High Courts09 Sept 2014
Met Trade India Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2014) 310 ELT 498
Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts09 Sept 2014
Ambe Carrier Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 599 : (2015) 1 ALJ 68 : (2014) 107 ALR 529 : (2015) 126 RD 404
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 14, 14(1)(a), 14(1)(c)
High Courts09 Sept 2014
State of U.P. Vs Susheela Singh
Allahabad High Court · (2014) 10 ADJ 650 : (2014) 107 ALR 808 : (2015) 1 ESC 375 : (2015) 145 FLR 90 : (2014) 4 UPLBEC 3072
High Courts09 Sept 2014Dismissed
Rikhi Singh Vs Addl. Commissioner (Judicial) Saharanpur
Allahabad High Court · (2014) 11 ADJ 298 : (2014) 125 RD 476
Limitation Act, 1963 — Section 2(j), 3, 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153, 154, 154, 155, 156