High Courts04 Sept 2014
Ashish Mishra Vs State of U.P.
Allahabad High Court · (2014) 6 ALJ 767
Constitution of India, 1950 — Article 20, 21, 226Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 50 of 166
High Courts04 Sept 2014
Shyama Rani Vs U.P. State Industrial Development Corporation (UPSIDC)
Allahabad High Court · (2014) 8 ADJ 522 : (2014) 6 AWC 6122
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 23
High Courts04 Sept 2014
Dhirendra Nath Dubey Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 307 : (2014) 107 ALR 850 : (2015) 1 ESC 22 : (2014) 4 UPLBEC 3193
Constitution of India, 1950 — Article 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16E, 16E 10, 16E(2), 16FF, 16G(3)(a)
High Courts04 Sept 2014
Commissioner Trade Tax Vs Niwas Ji Oil Refiners Pvt. Ltd.
Allahabad High Court · (2014) 09 AHC CK 0182
Uttar Pradesh Trade Tax Act, 1948 — Section 10, 10(12), 21, 21(2)
High Courts04 Sept 2014
Malkhan Singh Vs Harpyari
Allahabad High Court · (2014) 125 RD 349
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5, 5(2), 52, 6
High Courts04 Sept 2014
Uttar Pradesh State Road Transport Corporation Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 653 : (2014) 107 ALR 288 : (2015) 126 RD 212 : (2014) 4 UPLBEC 3055
Uttar Pradesh Co-operative Societies Act, 1965 — Section 40, 40(1)
High Courts03 Sept 2014
Sangam Investments Limited Vs The Commissioner of Income Tax
Allahabad High Court · (2014) 09 AHC CK 0353
Income Tax Act, 1961 — Section 14, 143(3), 260A, 56, 56(1)
High Courts03 Sept 2014
K.J. Resels Pvt. Ltd. Vs C.T.T.
Allahabad High Court · (2014) 09 AHC CK 0352
Income Tax Act, 1961 — Section 22, 32, 32(1)Uttar Pradesh Trade Tax Act, 1948 — Section 22, 4-A, 4-A(1), 4-A(5)
High Courts03 Sept 2014Allowed
Savita Verma Vs State of U.P.
Allahabad High Court · (2014) 6 ALJ 718 : (2014) 4 UPLBEC 2714
High Courts03 Sept 2014
Ram Babu Vs State of U.P.
Allahabad High Court · (2014) 125 RD 362
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 122B(4F), 122B(4F)
High Courts03 Sept 2014
Salora International Ltd. Vs Prescribed Authority
Allahabad High Court · (2014) 143 FLR 576 : (2015) 1 LLJ 547
High Courts03 Sept 2014
Indra Pal Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 576 : (2014) 6 AWC 6430 : (2014) 4 UPLBEC 2779
High Courts03 Sept 2014Dismissed
Prabhat Pandey Vs Dimpal Yadav
Allahabad High Court · (2015) 3 ADJ 29 : (2015) 4 ALJ 119
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 15(4), Order 6 Rule 15, Order 6 Rule 15, Order 6 Rule 15(4), Order 6 Rule 16Constitution of India, 1950 — Article 329(b)Presidential and Vice-Presidential Elections Act, 1952 — Section 5B(1)(a)
High Courts03 Sept 2014
C.C., C.E. & S.T. Vs Dewan Sugar Mills
Allahabad High Court · (2015) 316 ELT 31 : (2015) 30 GSTR 506
Central Excises and Salt Act, 1944 — Section 11A(4)
High Courts02 Sept 2014Dismissed
Manorama Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 907 : (2014) 10 ADJ 67 : (2014) 6 ALJ 569 : (2015) 88 ALLCC 111
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 161, 168, 169Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 323, 420, 498A, 498-A
High Courts02 Sept 2014Dismissed
Mani Mandir Sewa Nyas Samiti Mohalla Ramghat Ayodhya Vs The Registrar Firms Societies and Chits U.P.
Allahabad High Court · (2014) 09 AHC CK 0351
Penal Code, 1860 (IPC) — Section 409, 419, 420, 467, 468Societies Registration Act, 1860 — Section 4
High Courts02 Sept 2014
Vinay Kumar Mall Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 95 : (2014) 125 RD 374
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39, 41, 41(2)(b)
High Courts02 Sept 2014
Raees Alvi Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 107 : (2014) 6 AWC 6449
Uttar Pradesh Municipalities Act, 1916 — Section 40(3)