High Courts19 Sept 2014Dismissed
Ashok Kumar Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 484 : (2014) 107 ALR 406 : (2015) 126 RD 265
Land Acquisition Act, 1894 — Section 4, 41, 6
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 41 of 166
High Courts19 Sept 2014Allowed
Baij Nath Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 215 : (2015) 108 ALR 191 : (2015) 1 ESC 1 : (2014) 4 UPLBEC 3106
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 3, 4, 5, 5(1), 59
High Courts19 Sept 2014
Bindu Devi Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 439 : (2014) 87 ALLCC 734
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 419, 420, 467, 471
High Courts19 Sept 2014
Safat Hussain Vs Sarva Hit Karini Sahkari Avas Samiti Ltd.
Allahabad High Court · (2014) 11 ADJ 235
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 4, 115, 115(1)
High Courts18 Sept 2014
Sunil Kumar Vs Chaitanya Prakash
Allahabad High Court · (2014) 10 ADJ 642 : (2015) 2 ALJ 387 : (2014) 107 ALR 256 : (2015) 126 RD 203
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Succession Act, 1925 — Section 213, 213(1), 213(2), 57, 57(a)
High Courts18 Sept 2014
Vinod Kumar Gupta Vs State of U.P.
Allahabad High Court · (2015) 2 ALJ 104 : (2015) 108 ALR 105 : (2014) 125 RD 596
Constitution of India, 1950 — Article 226
High Courts18 Sept 2014
Bhuneshwar Rai Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 4 : (2014) 107 ALR 863 : (2014) 4 ESC 2164 : (2015) 144 FLR 1034 : (2014) 4 UPLBEC 3158
High Courts18 Sept 2014
Shyamu Vs Ram Prasad
Allahabad High Court · (2014) 11 ADJ 582 : (2014) 125 RD 497
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 196, 197, 198, 198(1)
High Courts18 Sept 2014
Sudharani Pandey Vs D.D.C.
Allahabad High Court · (2014) 125 RD 473
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 9
High Courts18 Sept 2014
Santosh Devi Vs Dy. Director of Consolidation
Allahabad High Court · (2014) 125 RD 460
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 5, 9A(2)Uttar Pradesh Land Revenue Act, 1901 — Section 34, 40AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 210
High Courts18 Sept 2014
Reliance General Insurance Co. Ltd. Vs Trilesh Niboriya
Allahabad High Court · (2015) 1 ACC 329 : (2014) 9 ADJ 756
Motor Vehicles Act, 1988 — Section 173
High Courts18 Sept 2014
Nampa Electrical (P) Ltd. Vs General Manager, Central Organisation for Railway Electrification and Others
Allahabad High Court · (2014) 11 ADJ 288 : (2015) 2 ALJ 478
Arbitration Act, 1940 — Section 11, 11(4), 11(6), 12, 12(3)
High Courts18 Sept 2014
Daya Shanker Singh Vs Deputy Director of Consolidation
Allahabad High Court · (2015) 126 RD 115
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 68, 73Succession Act, 1925 — Section 63
High Courts17 Sept 2014
Mashkoor Alam Vs Amir Bano
Allahabad High Court · (2015) 108 ALR 685 : (2014) 125 RD 352
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts17 Sept 2014
Faiz Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 404 : (2014) 107 ALR 770 : (2015) 1 DMC 320
Constitution of India, 1950 — Article 226
High Courts17 Sept 2014
Shri Ram Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1578 : (2014) 87 ALLCC 717
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Sept 2014
Som Nath Sehgal Vs Arvind Kumar Sethi
Allahabad High Court · (2014) 11 ADJ 530 : (2014) 107 ALR 629
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 106(1), 111, 111(g), 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(g), 20, 20(2), 21(1)(a), 30
High Courts17 Sept 2014Dismissed
Guru Prasad Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 122 : (2015) 1 ALJ 58 : (2014) 107 ALR 518 : (2015) 1 ESC 181
High Courts17 Sept 2014
Vijay Prakash Swarnkar Vs State of U.P.
Allahabad High Court · (2014) 11 ADJ 509 : (2014) 6 ALJ 576 : (2015) 108 ALR 101
Constitution of India, 1950 — Article 14, 16
High Courts17 Sept 2014
M.V. Narayanan Vs Mahipal Sharma
Allahabad High Court · (2014) 10 ADJ 285 : (2014) 107 ALR 476
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Municipalities Act, 1916 — Section 149, 5