High Courts16 Sept 2014
Samtel Color Limited Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 99 : (2015) 1 ALJ 76
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1), 6H(1)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 43 of 166
High Courts16 Sept 2014
Raghuraji Devi Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 546 : (2014) 125 RD 475
High Courts16 Sept 2014
Rajendra Prasad Vs Shiv Pal Yadav
Allahabad High Court · (2014) 8 ADJ 436
Warehousing Corporations Act, 1962 — Section 20(1), 20(2)
High Courts16 Sept 2014Allowed
Manoj Kumar Vs State of U.P. and Others
Allahabad High Court · (2015) 4 ADJ 283
Constitution of India, 1950 - Article 311, 311(2)(b), 311(3)
High Courts16 Sept 2014
Nagar Palika Parishad Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 667 : (2015) 109 ALR 813 : (2015) 2 UPLBEC 967
High Courts16 Sept 2014
Commissioner of Central Excise Vs Annakut Biscuits Co. (P.) Ltd.
Allahabad High Court · (2014) 48 GST 424
Central Excises and Salt Act, 1944 — Section 35B, 35C, 35C(2A)Finance Act, 2002 — Section 140
High Courts16 Sept 2014
Raja Bux Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 88 ALLCC 96
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 364, 364-A
High Courts15 Sept 2014
Neelam Sharma Vs State of U.P.
Allahabad High Court · (2015) 108 ALR 749 : (2014) 125 RD 774
Stamp Act, 1899 — Section 56(1)
High Courts15 Sept 2014
Imtyaz Vs State of U.P.
Allahabad High Court · (2014) 09 AHC CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 125, 313Penal Code, 1860 (IPC) — Section 326, 452
High Courts15 Sept 2014Dismissed
Ram Pratap Vs State of U.P.
Allahabad High Court · (2015) 2 ALJ 225 : (2014) 87 ALLCC 574
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 Sept 2014
Bhoora Vs Kamlesh Sharma
Allahabad High Court · (2014) 107 ALR 43 : (2015) 126 RD 41
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
High Courts15 Sept 2014
Reliable Finhold Limited Vs Union of India
Allahabad High Court · (2014) 10 ADJ 92 : (2014) 369 ITR 419
Income Tax Act, 1961 — Section 143, 143(3), 147, 148, 151
High Courts15 Sept 2014
Alka Devi Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 179 : (2014) 125 RD 481
High Courts15 Sept 2014Dismissed
Brij Mohan Yadav Vs Nagar Palika Parishad Mathur
Allahabad High Court · (2014) 09 AHC CK 0204
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Sept 2014
Vedvyas Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 183 : (2014) 6 AWC 6263 : (2015) 126 RD 446
Uttar Pradesh Municipalities Act, 1916 — Section 13D(g), 166, 9(d)
High Courts15 Sept 2014
Keymen Laminators Pvt. Ltd. Vs Customs, Excise and Service Tax
Allahabad High Court · (2014) 309 ELT 597
High Courts15 Sept 2014Dismissed
Rampal Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 739
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374, 82Penal Code, 1860 (IPC) — Section 302, 307
High Courts15 Sept 2014
Bundelkhand University and Others Vs U.O.I. and Others
Allahabad High Court · (2015) 10 ADJ 50 : (2015) 1 ALJ 85
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 14
High Courts15 Sept 2014
Meenakshi Casting (P) Ltd. Vs Union of India
Allahabad High Court · (2015) 322 ELT 206
High Courts12 Sept 2014
Gopal Gupta Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 762 : (2014) 10 ADJ 1 : (2014) 6 ALJ 690 : (2014) 87 ALLCC 720
Constitution of India, 1950 — Article 19, 20, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 161, 164, 173(8)Dowry Prohibition Act, 1961 — Section 3, 4