High Courts22 Sept 2014
Javed Rasheed Siddiqui Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 455 : (2015) 1 ESC 214 : (2014) 4 UPLBEC 3170
Uttar Pradesh Intermediate Education Act, 1921 — Section 16AWaqf Act, 1995 — Section 32, 42
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 40 of 166
High Courts22 Sept 2014
Biran Lal Gupta Vs The Deputy General Manager, Zonal Office, Bank of Baroda and Others
Allahabad High Court · (2015) 109 ALR 277 : (2014) 4 UPLBEC 3405
High Courts22 Sept 2014
Commissioner of Cus. and C. Ex. Vs Moser Baer India Ltd.
Allahabad High Court · (2015) 38 STR 687
Finance Act, 1994 - Section 66A, 68
High Courts22 Sept 2014
Hindustan Petroleum Corporation Limited and Others Vs Badri Nath Khanna
Allahabad High Court · (2015) 108 ALR 319 : (2015) 126 RD 762
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 64, 65, 66, 74General Clauses Act, 1897 — Section 27
High Courts19 Sept 2014
Fair Banks Morse India Ltd. Vs Union of India
Allahabad High Court · (2014) 9 ADJ 444 : (2014) 310 ELT 246
Central Excises and Salt Act, 1944 — Section 11A, 35L(b)
High Courts19 Sept 2014
Brijendra Vs D.D.C.
Allahabad High Court · (2014) 125 RD 447
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 22 Rule 5, 10, 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts19 Sept 2014
Ram Autar Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1477 : (2014) 87 ALLCC 702
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Sept 2014
Neetu Devi Vs State of U.P.
Allahabad High Court · (2015) 1 ACC 119 : (2016) ACJ 423 : (2014) 9 ADJ 649 : (2015) 2 ALJ 147 : (2014) 107 ALR 588
Constitution of India, 1950 — Article 21, 22(2), 226, 32Electricity Act, 2003 — Section 161
High Courts19 Sept 2014Allowed
Jagdev Singh Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 700 : (2015) 1 ALJ 506 : (2014) 107 ALR 16 : (2014) 6 AWC 6243 : (2015) 126 RD 28 : (2014) 4 UPLBEC 2989
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(3A), 4, 4(1), 48
High Courts19 Sept 2014Dismissed
Govinda Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 778
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts19 Sept 2014Dismissed
State of U.P. Vs Bhola Saroj
Allahabad High Court · (2014) 09 AHC CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Sept 2014
Kundan Singh Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 736 : (2015) 3 ALJ 646 : (2014) 107 ALR 821 : (2015) 126 RD 542 : (2014) 4 UPLBEC 3393
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 31A(1)Land Acquisition Act, 1894 — Section 17(1), 17(4), 18, 23(2), 28
High Courts19 Sept 2014
Oriental Insurance Co. Ltd. Vs Phool Mati
Allahabad High Court · (2014) 107 ALR 741
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts19 Sept 2014
Lal Bahadur Vs State of U.P.
Allahabad High Court · (2015) 108 ALR 684 : (2014) 125 RD 773
Stamp Act, 1899 — Section 56(1A)
High Courts19 Sept 2014
Ansal Housing and Construction Ltd. Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 348 : (2015) 108 ALR 22 : (2014) 125 RD 642
Central Excises and Salt Act, 1944 — Section 35FCivil Procedure Code, 1908 (CPC) — Section 34Registration Act, 1908 — Section 23
High Courts19 Sept 2014Dismissed
Abid Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1490 : (2014) 87 ALLCC 796
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 504
High Courts19 Sept 2014
Nalini and Associates (Engineers and Builders) Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 431 : (2014) 107 ALR 213 : (2015) 126 RD 91
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 95, Order 21 Rule 96General Clauses Act, 1897 — Section 6Land Acquisition Act, 1894 — Section 11, 24, 31, 4, 6
High Courts19 Sept 2014
Natthu Lal Jaiswal Vs Shiv Lal Gupta
Allahabad High Court · (2014) 107 ALR 221
High Courts19 Sept 2014
Agra Advocates Association Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 771 : (2015) 3 ALJ 590 : (2015) 108 ALR 177
Advocates Act, 1961 — Section 6(1)(dd), 6(2), 7