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Allahabad High Court judgments, 2014

3,313 judgments · page 39 of 166

High Courts23 Sept 2014

Jagannath Verma Vs State of U.P.

Allahabad High Court · (2014) 8 ADJ 439 : AIR 2014 All 214 : (2014) 6 ALJ 405 : (2015) 88 ALLCC 1 : (2015) ALLMR(Cri) 129 : (2015) 2 CCR 59 : (2014) 6 CTC 353 : (2015) 1 RCR(Criminal) 414 : (2014) 4 UPLBEC 2665

Constitution of India, 1950 — Article 136, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 155(2), 156Penal Code, 1860 (IPC) — Section 120B, 147, 196, 304, 323
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High Courts23 Sept 2014

Virendra Singh Vs State of U.P.

Allahabad High Court · (2015) 2 ACR 1461 : (2014) 87 ALLCC 755

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
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High Courts22 Sept 2014

Deonath Vs D.D.C.

Allahabad High Court · (2014) 125 RD 337

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
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High Courts22 Sept 2014

Ramapati Vs D.D.C.

Allahabad High Court · (2014) 125 RD 364

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
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High Courts22 Sept 2014Dismissed

Archana Sharma Vs Mukesh Kumar Sharma

Allahabad High Court · (2015) 2 ALJ 501 : (2014) 107 ALR 744

Arms Act, 1959 — Section 25Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 151Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts22 Sept 2014

Siya Sharan Yadav Vs D.D.C.

Allahabad High Court · (2014) 125 RD 463

Registration of Births and Deaths Act, 1969 — Section 31Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 45A(2), 45A(2), 5(1)(c)(ii), 9Uttar Pradesh Land Revenue Act, 1901 — Section 34
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