High Courts28 Oct 2014
Sirataj and Others Vs Board of Revenue and Others
Allahabad High Court · (2015) 126 RD 189
Uttar Pradesh Land Revenue Act, 1901 — Section 198(4), 33, 39
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 29 of 166
High Courts28 Oct 2014
Ram Prakash Vs District Judge, Ballia
Allahabad High Court · (2014) 11 ADJ 677 : (2015) 108 ALR 69 : (2015) 2 AWC 1244 : (2015) 126 RD 585
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 227, 235
High Courts28 Oct 2014
Bakewell Agro Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2015) 323 ELT 128
Central Excises and Salt Act, 1944 - Section 11AC
High Courts27 Oct 2014
Sheo Poojan Prasad Tewari Vs State of U.P.
Allahabad High Court · (2015) 144 FLR 752 : (2014) 4 LLN 584
High Courts27 Oct 2014
State of U.P. Vs Manish Pratap Singh
Allahabad High Court · (2015) 1 ALJ 233 : (2015) 88 ALLCC 82
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 332
High Courts27 Oct 2014
Shamshad Ali Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 517
Limitation Act, 1963 — Section 5
High Courts27 Oct 2014Allowed
Lachhi Ram Vs Sant Ram Mawai and Others
Allahabad High Court · (2015) 110 ALR 371 : (2015) 128 RD 261
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 115 — Limitation Act, 1963 - Section 5
High Courts27 Oct 2014Dismissed
Sanjay Bhardwaj Vs State of U.P. and Others
Allahabad High Court · (2015) 89 ALLCC 398
Criminal Procedure Code, 1973 (CrPC) - Section 313, 372 — Penal Code, 1860 (IPC) - Section 147, 148, 149, 307
High Courts27 Oct 2014
Suresh and Others Vs Ram Bharosey Lal Gupta and Others
Allahabad High Court · (2014) 11 ADJ 327 : (2015) 108 ALR 599 : (2015) 2 AWC 1131
Civil Procedure Code, 1908 (CPC) — Section 57Provincial Small Cause Courts Act, 1887 — Section 23Registration Act, 1908 — Section 17, 17(1), 17(1)(b), 17(2), 49
High Courts27 Oct 2014
National Insurance Company Ltd. Vs Rukhsana Tabassum and Others
Allahabad High Court · (2015) 2 ACC 134 : (2014) 11 ADJ 23 : (2015) 3 ALJ 497 : (2015) 5 ALLMR 80 : (2015) 109 ALR 644
High Courts27 Oct 2014
Pawan Singh Vs Addl. Collector (Admin.)/D.D.C. and Others
Allahabad High Court · (2015) 126 RD 183
High Courts27 Oct 2014
State of U.P. and Others Vs Shiv Raj Sharma
Allahabad High Court · (2014) 11 ADJ 573 : (2015) 108 ALR 778 : (2015) 127 RD 71
Land Acquisition Act, 1894 — Section 54Limitation Act, 1963 — Section 5
High Courts17 Oct 2014
State of U.P. Vs Mahipal Singh
Allahabad High Court · (2014) 10 ADJ 703 : (2015) 1 ALJ 341 : (2015) 1 ESC 281 : (2014) 4 UPLBEC 3128
Constitution of India, 1950 — Article 142, 226
High Courts17 Oct 2014
Manoj Kumar Singh Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 659 : (2015) 1 ALJ 258 : (2015) 1 ESC 139
Constitution of India, 1950 — Article 226, 32Electricity (Supply) Act, 1948 — Section 79(c)
High Courts17 Oct 2014
Vijay Shanker Rai Vs Sarvjeet Rai
Allahabad High Court · (2014) 10 ADJ 534 : (2015) 108 ALR 130 : (2015) 126 RD 607
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(5), Order 10 Rule 1, Order 23 Rule 1A, Order 41 Rule 4Constitution of India, 1950 — Article 12Limitation Act, 1963 — Section 21
High Courts17 Oct 2014
United India Insurance Company Vs Meera Devi
Allahabad High Court · (2015) 1 ACC 322 : (2015) ACJ 2833 : (2014) 9 ADJ 775 : (2015) 3 ALJ 268 : (2015) 108 ALR 127
Motor Vehicles Act, 1988 — Section 163A, 166, 173, 2(9)
High Courts17 Oct 2014
Pankaj Singh Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 763 : (2015) 1 LLN 59
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts17 Oct 2014
C/M Lala Babu Baijal Memorial Inter College Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 520 : (2015) 3 ALJ 195 : (2015) 1 ESC 234 : (2014) 4 UPLBEC 3134
Constitution of India, 1950 — Article 162Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(5), 16B, 16C, 16CC
High Courts17 Oct 2014
Commissioner of Income Tax Vs Sewak Ice and Cold Storage (P) Ltd.
Allahabad High Court · (2014) 369 ITR 316
Income Tax Act, 1961 — Section 142(1), 144A, 260A, 27(1)(c), 271(1)(c)
High Courts17 Oct 2014
Balbir Vs State
Allahabad High Court · (2014) 10 AHC CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 121, 124, 313, 360, 361Penal Code, 1860 (IPC) — Section 304, 307, 308, 324, 325Uttar Pradesh First Offenders Probation Act, 1938 — Section 4