COURT ARCHIVE

Allahabad High Court judgments, 2014

3,313 judgments · page 27 of 166

High Courts31 Oct 2014

Uma Shankar Bharti Vs State of U.P.

Allahabad High Court · (2014) 10 ADJ 679 : (2014) 87 ALLCC 979

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374(2)Evidence Act, 1872 — Section 134

High Courts31 Oct 2014

Mohammad Akbar Vs Shahina Khatoon and Others

Allahabad High Court · (2015) 2 ALJ 264 : (2015) 108 ALR 692 : (2015) 2 AWC 1162

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts31 Oct 2014

Dharmendra Singh Rathor Vs Hon''ble Chief Justice, High Court Judicature At Allahabad and Others

Allahabad High Court · (2014) 11 ADJ 56 : (2015) 5 ALJ 259 : (2015) 109 ALR 533 : (2015) 2 AWC 1252 : (2015) 1 ESC 401 : (2014) 4 UPLBEC 3354

Constitution of India, 1950 — Article 229, 229(2)

High Courts31 Oct 2014

Lal Bahadur Vs State of U.P. and Others

Allahabad High Court · (2015) 126 RD 310

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4), 198(6)

High Courts31 Oct 2014

Raj Guru and Others Vs State

Allahabad High Court · (2015) 5 ALJ 1 : (2015) 88 ALLCC 69

Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374(2), 82Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 307, 34

High Courts31 Oct 2014

Kailashi Devi and Others Vs Devesh Kumari and Others

Allahabad High Court · (2014) 11 ADJ 670

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9

High Courts30 Oct 2014Disposed Off

Commr. of Cus. & C. Ex. Vs Atul Goyal

Allahabad High Court · (2017) 345 ELT 177

High Courts30 Oct 2014

Vineet Kumar Vs State of U.P.

Allahabad High Court · (2014) 10 AHC CK 0150

High Courts30 Oct 2014

Anand Pandey Vs King George''s Medical University

Allahabad High Court · (2014) 10 ADJ 313 : (2015) 1 ESC 201

High Courts30 Oct 2014

Shanish Kumar Misra Vs State of U.P.

Allahabad High Court · (2014) 10 AHC CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139

High Courts30 Oct 2014

Balaji Impex Vs State of U.P.

Allahabad High Court · (2014) 10 AHC CK 0084

High Courts30 Oct 2014

Mohammad Qasim Vs Union of India and Others

Allahabad High Court · (2015) 89 ALLCC 569

Penal Code, 1860 (IPC) - Section 302, 304, 304-B, 307, 364

High Courts30 Oct 2014

Krishna Kumar Savita Vs State of U.P. and Others

Allahabad High Court · (2014) 11 ADJ 347 : (2015) 108 ALR 570 : (2015) 1 AWC 219 : (2015) 1 ESC 394 : (2014) 4 UPLBEC 3202

High Courts30 Oct 2014

Bal Krishna Choubey Vs Union of India

Allahabad High Court · (2014) 11 ADJ 30 : (2015) 3 ALJ 25 : (2015) 108 ALR 35 : (2015) 2 AWC 1236

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

High Courts30 Oct 2014

Mahendra Kumar Vs Parasram Ram Goel and Others

Allahabad High Court · (2015) 108 ALR 577

Transfer of Property Act, 1882 — Section 108(p)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(1)(c), 20(2)(c), 20(4), 30

High Courts30 Oct 2014

Hari Shanker and Others Vs Bhagwati Prasad Mishra

Allahabad High Court · (2015) 108 ALR 561

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

High Courts30 Oct 2014

Uma Devi Vs Rent Control & Eviction Officer/A.D.M. (Civil Supply) and Others

Allahabad High Court · (2014) 11 ADJ 257 : (2015) 108 ALR 610 : (2015) 2 AWC 1141

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21(1)(a)

High Courts30 Oct 2014

Shakeel Ahmad Vs Manoranjan Agrawal

Allahabad High Court · (2014) 11 ADJ 354 : (2015) 108 ALR 784 : (2015) 127 RD 77

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17, 29(3)

High Courts29 Oct 2014

Raj Kumar Gupta Vs Commissioner of Central Excise and Service Tax

Allahabad High Court · (2014) 10 AHC CK 0139

Central Excises and Salt Act, 1944 — Section 11AC

High Courts29 Oct 2014

Gopal Swarup Chaturvedi Vs State of U.P.

Allahabad High Court · (2014) 10 ADJ 695 : (2015) 108 ALR 2 : (2015) 2 AWC 1248 : (2015) 126 RD 572