High Courts29 Oct 2014
Commissioner of Income Tax Vs Vacment India Agra
Allahabad High Court · (2015) 275 CTR 413 : (2014) 369 ITR 304 : (2015) 230 TAXMAN 18
Income Tax Act, 1961 — Section 115JAA, 143(1), 154, 260A
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 28 of 166
High Courts29 Oct 2014
ACI Oils P. Ltd. Vs Deputy Commissioner of Income Tax and Others
Allahabad High Court · (2015) 370 ITR 561
Income Tax Act, 1961 — Section 115JB, 143(3), 147, 148, 32(1)
High Courts29 Oct 2014Dismissed
Rajvir Singh Vs State of U.P. and Others
Allahabad High Court · (2015) 89 ALLCC 219
Criminal Procedure Code, 1973 (CrPC) - Section 161, 372 — Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts29 Oct 2014
New India Assurance Co. Ltd. Vs Sher Singh
Allahabad High Court · (2014) 11 ADJ 259 : (2015) 1 ALJ 464 : (2015) 2 AWC 1160 : (2015) 144 FLR 32
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Employees Compensation Act, 1923 — Section 30, 4(1)(b), 4-A
High Courts29 Oct 2014
Rubi Panwar Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 105 : (2015) 1 AWC 408 : (2015) 2 ESC 618 : (2014) 4 UPLBEC 3430
Constitution of India, 1950 — Article 309National Council for Teacher Education Act, 1993 — Section 12(A), 12A, 32(2), 32(2)(dd)Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1)
High Courts29 Oct 2014
Ankit Tiwari and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 UPLBEC 469
High Courts29 Oct 2014
Ravindra Kumar Vs Vinod Kumar Agrawal and Others
Allahabad High Court · (2015) 108 ALR 597
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Oct 2014
Commr. of Cus. & C. Ex. Vs Ashok Kumar Tiwari
Allahabad High Court · (2015) 2 ALJ 355 : (2015) 37 STR 727
Bengal General Clauses Act, 1899 — Section 3(27)Bengal Municipal Act, 1932 — Section 533Finance Act, 1994 — Section 73(2), 77, 78, 85, 85(3)
High Courts29 Oct 2014
Babu Lal Vs D.D.C.
Allahabad High Court · (2015) 126 RD 131
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts28 Oct 2014
ID Education Society Vs Principal Chief Commissioner of Income Tax
Allahabad High Court · (2014) 10 ADJ 602 : (2014) 369 ITR 307 : (2015) 230 TAXMAN 518
Central Excises and Salt Act, 1944 — Section 35H(1)Income Tax Act, 1961 — Section 10(23C)(vi)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts28 Oct 2014
Reliance General Insurance Co. Ltd. Vs Brajesh Devi
Allahabad High Court · (2015) 1 ACC 433 : (2014) 10 ADJ 144 : (2015) 2 ALJ 369 : (2015) 109 ALR 302 : (2015) 2 AWC 1155
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Motor Vehicles Act, 1988 — Section 173
High Courts28 Oct 2014
Laxman Prasad Vs U.P. Power Corporation
Allahabad High Court · (2014) 10 ADJ 149 : (2015) 1 ALJ 458 : (2015) 108 ALR 54 : (2015) 1 AWC 416
Constitution of India, 1950 — Article 21Environment (Protection) Act, 1986 — Section 2(e)Public Liability Insurance Act, 1991 — Section 2(a), 2(c), 2(d), 3, 3(1)
High Courts28 Oct 2014
State of U.P. Vs Rakesh
Allahabad High Court · (2014) 10 ADJ 699 : (2015) 2 ALJ 380 : (2015) 108 ALR 773
Arms Act, 1959 — Section 17(3)
High Courts28 Oct 2014
Radha Raman Bajpai Vs Ashok Kohli
Allahabad High Court · (2014) 10 ADJ 100 : (2015) 108 ALR 591
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1), Order 50 Rule 1Provincial Small Cause Courts Act, 1887 — Section 15, 17(1), 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 20(4)
High Courts28 Oct 2014
Thakur Ram Janki Virajman Mandir Sankadik Ashram Vs Kanhaiya Das Disciple Ram Udaar Sankadik Ashram
Allahabad High Court · (2014) 10 AHC CK 0102
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 8 Rule 6A, 11
High Courts28 Oct 2014
Star Trading Company Vs Cosmos Technologies
Allahabad High Court · (2014) 11 ADJ 268 : (2015) 108 ALR 284 : (2015) 1 AWC 1021 : (2015) 126 RD 737
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 77Companies Act, 1956 — Section 457
High Courts28 Oct 2014
Bechan Prasad Nishad Vs District Magistrate
Allahabad High Court · (2015) 126 RD 133
Constitution of India, 1950 — Article 14, 43General Clauses Act, 1897 — Section 3(26)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts28 Oct 2014
Priyanka Shukla Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ALJ 194
High Courts28 Oct 2014
Siraj Nasreen Vs Begum Jani and Others
Allahabad High Court · (2015) 108 ALR 595
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts28 Oct 2014
Panna Lal Vs Addl. Collector/D.D.C. and Others
Allahabad High Court · (2015) 126 RD 184
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 9B