High Courts17 Oct 2014
Babu Ram Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 821
Arms Act, 1959 — Section 25(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 30 of 166
High Courts17 Oct 2014
Daya Sugar Vs Commissioner, Central Excise
Allahabad High Court · (2014) 11 ADJ 1 : (2015) 316 ELT 394
Central Excises and Salt Act, 1944 — Section 35GCustoms Tariff Act, 1975 — Section 3
High Courts17 Oct 2014
Committee of Management, Lala Babu Baijal Memorial Inter College and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 AWC 212
Constitution of India, 1950 — Article 162Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(5), 16B, 16C, 16CC
High Courts17 Oct 2014
N.P. Agro (I) Industries Ltd. Vs Commr. of C. Ex., Lucknow
Allahabad High Court · (2014) 11 ADJ 369 : (2015) 315 ELT 481
High Courts17 Oct 2014
Madarsa Siksha Manager Association U.P. Vs Ministry of Minority Affairs and Others
Allahabad High Court · (2015) 1 ALJ 223 : (2015) 1 SCT 382
Constitution of India, 1950 — Article 46
High Courts17 Oct 2014
Yogendra Kumar Saini Vs Mahesh Kumar Tayal
Allahabad High Court · (2015) 108 ALR 798 : (2015) 127 RD 81
Court Fees Act, 1870 — Section 7, 7(iv-A), 7(v), 7(v-ii)Kerala Court Fees and Suits Valuation Act, 1959 — Section 25, 27, 29, 30, 37
High Courts17 Oct 2014
Greesh Chandra Vs State of U.P. and Others
Allahabad High Court · (2015) 126 RD 152
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4), 198(6)
High Courts16 Oct 2014
Mohd. Danish Vs State of U.P.
Allahabad High Court · (2014) 10 AHC CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts16 Oct 2014
Mukesh Vs State of U.P.
Allahabad High Court · (2014) 10 AHC CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts16 Oct 2014
The Oriental Insurance Company Ltd. Vs Shiv Kumar
Allahabad High Court · (2015) 1 ACC 196 : (2015) 110 ALR 188
Motor Vehicles Act, 1988 — Section 166, 170, 173
High Courts16 Oct 2014
Panna Lal Vs Collector
Allahabad High Court · (2014) 10 ADJ 516 : (2015) 108 ALR 1 : (2015) 126 RD 570
High Courts16 Oct 2014
The Commissioner of Central Excise Vs Computer Sciences Corporation India Pvt. Ltd.
Allahabad High Court · (2014) 11 ADJ 345 : (2015) 3 ALJ 177 : (2015) 49 GST 177 : (2015) 37 STR 62
Finance Act, 1994 — Section 65(105), 65(105)(k), 73(i), 75, 77
High Courts16 Oct 2014
Rama Kant Srivastava Vs State of U.P.
Allahabad High Court · (2015) 110 ALR 756 : (2015) 128 RD 527
Land Acquisition Act, 1894 — Section 17, 30, 4, 6Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54, 66
High Courts16 Oct 2014
The National Insurance Company Limited Vs Asha Pachauri
Allahabad High Court · (2015) 144 FLR 809 : (2014) 4 LLN 594
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 18 Rule 4Employees Compensation Act, 1923 — Section 25, 30
High Courts16 Oct 2014
Oriental Fire and General Insurance Co. Ltd. Vs Savita Malhotra Savita Malhotra Vs Shanti Malhotra
Allahabad High Court · (2014) 10 AHC CK 0079
High Courts16 Oct 2014Partly Allowed
Suresh Kumar Singh and Others Vs Union of India
Allahabad High Court · (2015) 89 ALLCC 16 : (2015) 2 JCC(Narcotics) 28
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 20(ii)(C), 23, 32, 32-B
High Courts16 Oct 2014
Oriental Insurance Co. Ltd. Vs Ratansri and Others
Allahabad High Court · (2015) 2 ACC 212 : (2015) 3 ALJ 523 : (2015) 109 ALR 86
General Clauses Act, 1897 — Section 6(b), 6-AMotor Vehicles Act, 1988 — Section 158, 166, 173
High Courts16 Oct 2014
Omkar Lal Vs State of U.P. and Others
Allahabad High Court · (2015) 88 ALLCC 36
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 252(1), 254, 311Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 120-B, 419, 420, 467
High Courts16 Oct 2014
Ram Mohan Tyagi Vs State of U.P.
Allahabad High Court · (2015) 108 ALR 124 : (2015) 126 RD 603
High Courts16 Oct 2014Allowed
Oriental Insurance Company Vs Savitri Devi and Others
Allahabad High Court · (2015) 2 ACC 792 : (2015) 3 ADJ 631
Motor Vehicles Act, 1988 - Section 168