High Courts09 Apr 2014Disposed Off
Kamal and 3 Others Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 2(d), 200, 482Penal Code, 1860 (IPC) — Section 323, 504
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 117 of 166
High Courts09 Apr 2014Dismissed
Kajal Sarkar Vs Secretary, Department of Science and Technology and Others
Allahabad High Court · (2014) 4 ADJ 387 : (2014) 6 AWC 5523
Arbitration and Conciliation Act, 1996 — Section 11, 34Companies Act, 1956 — Section 260Constitution of India, 1950 — Article 12, 14, 19, 226, 31
High Courts09 Apr 2014Dismissed
Nizamul Hai Vs U.P. Sunni Central Waqf
Allahabad High Court · (2014) 4 ADJ 315 : (2014) 4 ALJ 526 : (2014) 104 ALR 343 : (2014) 4 AWC 3304 : (2014) 123 RD 833
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5Waqf Act, 1995 — Section 32(g), 83
High Courts09 Apr 2014Disposed Off
Durga Kushwaha and Another Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1) X
High Courts09 Apr 2014Allowed
Dr. Pankaj Tripathi Vs State of U.P. and Others
Allahabad High Court · (2014) 4 ADJ 115 : (2014) 104 ALR 113 : (2015) 1 AWC 1076
Constitution of India, 1950 — Article 21
High Courts09 Apr 2014Dismissed
Shailesh Kumar Prajapati Vs Union Government of India
Allahabad High Court · (2014) 5 ADJ 334 : (2014) 104 ALR 821 : (2015) 1 AWC 897 : (2014) 142 FLR 558
Constitution of India, 1950 — Article 14, 226
High Courts09 Apr 2014
Commissioners Central Excise Vs Kurele Pan Products P. Ltd.
Allahabad High Court · (2014) 307 ELT 42 : (2014) 46 GST 340 : (2014) 27 GSTR 273
High Courts09 Apr 2014
Potla Nageswara Rao Vs Deputy Commissioner of Income Tax
Allahabad High Court · (2014) 04 AHC CK 0295
High Courts09 Apr 2014
Ram Shanker Vs Ram Narain
Allahabad High Court · (2014) 5 ALJ 36
Constitution of India, 1950 — Article 226, 227
High Courts09 Apr 2014Allowed
Jageshwar Prasad Misra Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 717 : (2014) 86 ALLCC 754
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts09 Apr 2014Allowed
Ram Saran Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 516 : (2014) 5 AWC 5032 : (2014) 3 UPLBEC 1820
Constitution of India, 1950 — Article 14, 226
High Courts09 Apr 2014
Ram Pragat Singh Vs Dy. Director of Consolidation
Allahabad High Court · (2014) 123 RD 419
High Courts09 Apr 2014Allowed
Yasin Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 305 : (2014) 4 ALJ 570 : (2014) 104 ALR 388 : (2014) 5 AWC 4538 : (2014) 123 RD 840
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(4), 10(5), 10(6)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(1)
High Courts09 Apr 2014Allowed
Shri Satya Dev-Shakuntla Devi Educational Trust Vs Addl. District Judge/Special Judge (S.C. and S.T.) Act
Allahabad High Court · (2014) 6 ADJ 378 : (2014) 105 ALR 324 : (2014) 124 RD 638
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 6 Rule 17
High Courts09 Apr 2014Disposed Off
Supher Ram Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467
High Courts09 Apr 2014
Mayur Sheetgrah Pvt. Ltd. Vs U.P. Power Corporation Ltd.
Allahabad High Court · (2014) 10 ADJ 465
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 126(3), 135Income Tax Act, 1961 — Section 34
High Courts09 Apr 2014
Dr. Lalji Singh Vs National Commission and Others
Allahabad High Court · (2014) 4 ADJ 41 : (2014) 2 ESC 1119 : (2014) 2 UPLBEC 1613
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 14, Order 16 Rule 16, 151Constitution of India, 1950 — Article 226, 338, 338(4), 338(5), 338(5)(d)