High Courts09 Apr 2014Disposed Off
Haushala Singh Patel Vs State Of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 504, 506
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 118 of 166
High Courts09 Apr 2014Dismissed
Omkar Singh Vs State of U.P.
Allahabad High Court · (2014) 123 RD 502
High Courts09 Apr 2014Disposed Off
Vijendra Singh Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0101
Constitution of India, 1950 — Article 141, 144Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
High Courts09 Apr 2014Dismissed
Nawal Singh Vs State of U.P. And 4 Others
Allahabad High Court · (2014) 4 ALJ 509
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 372Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 364, 504, 506
High Courts09 Apr 2014
Suraj Prakash Vs Commissioner of Central Excise
Allahabad High Court · (2014) 106 ALR 73 : (2014) 310 ELT 698 : (2014) 26 GSTR 355
Central Excises and Salt Act, 1944 — Section 14, 35F
High Courts09 Apr 2014
Commr. of Central Excise Vs Software Technology Park of India
Allahabad High Court · (2014) 36 STR 1009
High Courts09 Apr 2014Allowed
Sushil Kumar Ojha Vs Shesh Narayan Tripathi
Allahabad High Court · (2014) 5 ADJ 425 : (2014) 4 ALJ 734 : (2014) 104 ALR 365 : (2014) 4 ARBLR 192 : (2014) 4 AWC 3296
Arbitration and Conciliation Act, 1996 — Section 11Partnership Act, 1932 — Section 40, 46, 48
High Courts09 Apr 2014
Siddhant Chemicals Vs Union of India
Allahabad High Court · (2014) 5 ADJ 326 : (2014) 6 AWC 5515
High Courts09 Apr 2014
Kaka Carpets Vs CESTAT
Allahabad High Court · (2015) 320 ELT 801
Customs Act, 1962 - Section 129A(4)
High Courts09 Apr 2014
Sager Singh Kushwaha Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 396 : (2015) 1 ESC 488 : (2014) 4 UPLBEC 3275
Constitution of India, 1950 — Article 226
High Courts09 Apr 2014
Vijay Kumar Singh Vs Chief Security Commissioner, Railway Protection Force and Others
Allahabad High Court · (2015) 1 ALJ 253 : (2015) 1 AWC 917
Constitution of India, 1950 — Article 226Railway Protection Force Act, 1957 — Section 9
High Courts08 Apr 2014
Oriental Insurance Co. Ltd. Vs Sukh Devi and Others
Allahabad High Court · (2015) 1 AWC 301
High Courts07 Apr 2014Dismissed
Sarika Vs Surendra
Allahabad High Court · (2014) 4 ADJ 412 : (2014) 6 ALJ 591 : (2014) 105 ALR 65 : (2014) 2 DMC 680
Hindu Marriage Act, 1955 — Section 13, 13B, 14, 23
High Courts07 Apr 2014Dismissed
Sushil Kumar Srivastava Vs State of U.P.
Allahabad High Court · (2014) 4 ALJ 43
High Courts07 Apr 2014Allowed
Deepak Agarwal Vs State of U.P.
Allahabad High Court · (2014) 6 ADJ 270
High Courts07 Apr 2014Partly Allowed
Virendra Singh Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1987
Penal Code, 1860 (IPC) — Section 395, 412
High Courts07 Apr 2014
Bharat Petroleum Corp. Ltd. Vs State of U.P.
Allahabad High Court · (2014) 123 RD 399
High Courts07 Apr 2014
Kamakhya Steels P. Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2014) 307 ELT 267 : (2014) 27 GSTR 256
Central Excises and Salt Act, 1944 — Section 3A
High Courts07 Apr 2014
Commissioner of Income Tax Vs Jindal Polyester and Steel Ltd.
Allahabad High Court · (2014) 365 ITR 225
Income Tax Act, 1961 — Section 115J, 115JB, 271(1)(c), 80VVA