High Courts11 Apr 2014Partly Allowed
Golhai Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2805 : (2014) 86 ALLCC 196
Penal Code, 1860 (IPC) — Section 395, 412
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 116 of 166
High Courts11 Apr 2014Allowed
Emerald Court Owner Resident Welfare Association Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 700 : (2014) 104 ALR 527 : (2014) 6 AWC 5722 : (2014) 2 UPLBEC 1170
Uttar Pradesh Industrial Area Development Act, 1976 — Section 12, 2(g), 3, 3(g), 4
High Courts11 Apr 2014Dismissed
Girdhari Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2834 : (2014) 85 ALLCC 548
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts10 Apr 2014Disposed Off
Rama Kant and 3 Ors. Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0362
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 308, 323, 325, 504, 506
High Courts10 Apr 2014
Indian Coffee Workers'' Co-Op. Society Ltd. Vs C.C.E. and S.T.
Allahabad High Court · (2014) 269 CTR 385 : (2014) 45 GST 343 : (2014) 34 STR 546 : (2014) 72 VST 191
Central Excises and Salt Act, 1944 — Section 11ACConstitution of India, 1950 — Article 366(29A), 366(29A)(f)Finance Act, 1994 — Section 65, 65(105)(zzt), 65(24), 65(76a), 73
High Courts10 Apr 2014Dismissed
State of U.P. Vs Rajendra
Allahabad High Court · (2015) 1 ACR 152 : (2014) 4 ADJ 416 : (2014) 86 ALLCC 15
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 165, 166, 378Penal Code, 1860 (IPC) — Section 489, 489-A, 489-C, 489-D
High Courts10 Apr 2014
New India Assurance Co. Ltd. Vs Kaushalya Devi
Allahabad High Court · (2016) ACJ 70 : (2014) 6 ALJ 44
High Courts10 Apr 2014
Anil Kumar Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 938 : (2014) 86 ALLCC 805
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304-B, 498-A
High Courts10 Apr 2014
Kisan Sahkari Chini Mills Ltd. Vs Commissioner of Commercial Tax
Allahabad High Court · (2014) 73 VST 437
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 9
High Courts10 Apr 2014Dismissed
Jaswant Singh Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 634 : (2014) 5 ADJ 472 : (2014) 6 ALJ 186 : (2014) 104 ALR 637 : (2015) 1 AWC 703 : (2014) 124 RD 134 : (2014) 2 UPLBEC 1638
Land Acquisition Act, 1894 — Section 11(2), 34
High Courts10 Apr 2014Allowed
Hansi Vs State
Allahabad High Court · (2014) 3 ACR 3147 : (2014) 85 ALLCC 862
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 397
High Courts10 Apr 2014Dismissed
Bhagawati Prasad Ojha Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 553 : (2014) 6 ALJ 735 : (2015) 1 AWC 901
Constitution of India, 1950 — Article 226
High Courts10 Apr 2014Disposed Off
Dr. Om Shankar Vs Union of India and Others
Allahabad High Court · (2014) 4 ADJ 78 : (2014) 104 ALR 545 : (2015) 1 AWC 284 : (2014) 3 ESC 1351 : (2014) 2 ESC 1238 : (2014) 142 FLR 252 : (2014) 2 UPLBEC 1561
High Courts10 Apr 2014Allowed
Abhay Kumar Singh Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 98 : (2014) 5 ALJ 387 : (2014) 3 ESC 1469 : (2014) 2 UPLBEC 1687
High Courts10 Apr 2014
Kuldeep Singh Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 41 : AIR 2014 All 200 : (2014) 6 ALJ 391 : (2014) 104 ALR 698 : (2015) 1 AWC 866 : (2014) 3 ESC 1393 : (2015) 1 LLN 39 : (2014) 4 SCT 626 : (2014) 2 UPLBEC 1457
Constitution of India, 1950 — Article 309Drugs and Cosmetics Act, 1940 — Section 12, 21, 21(2), 22, 23Government of India Act, 1935 — Section 103
High Courts10 Apr 2014Dismissed
Sanjay Arora Vs Union of India
Allahabad High Court · (2015) 1 ACR 418 : (2014) 85 ALLCC 567
Criminal Procedure Code, 1973 (CrPC) — Section 2(c), 356, 41, 41(1), 41(1)(2)Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(d), 13(2)
High Courts10 Apr 2014Dismissed
Matsya Jeevi Sahkari Samiti Ltd. Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 288 : (2014) 4 ADJ 290 : (2014) 4 ALJ 701 : (2015) 2 AWC 1198 : (2014) 124 RD 29
Constitution of India, 1950 — Article 14
High Courts10 Apr 2014Dismissed
Bhola Nath Pal Vs State of U.P. and Others
Allahabad High Court · (2015) 4 ADJ 218
Constitution of India, 1950 - Article 309
High Courts10 Apr 2014Dismissed
Edal Singh Vs State of U.P.
Allahabad High Court · (2014) 4 ALJ 1 : (2014) 85 ALLCC 547
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 302, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2(wa), 3(2)(V)
High Courts09 Apr 2014Disposed Off
Shivanand and 3 Others Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0364
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506