High Courts15 Apr 2014
Tasabbur and 3 Ors. Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 482Penal Code, 1860 (IPC) — Section 323, 504
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 115 of 166
High Courts15 Apr 2014Disposed Off
Arvind and Others Vs State Of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 498A
High Courts15 Apr 2014Dismissed
Sureka International Vs Union of India,Ministry of Defence
Allahabad High Court · (2014) 6 ADJ 15 : (2014) 105 ALR 61 : (2014) 5 AWC 5106 : (2014) 124 RD 426
Limitation Act, 1963 — Section 11, 16, 17, 2(b)
High Courts15 Apr 2014
Ramesh Chandra Vs State of U.P.
Allahabad High Court · (2014) 85 ALLCC 562
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 323, 332, 336, 426
High Courts15 Apr 2014Allowed
Nagendra Singh Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 489 : (2014) 5 AWC 5431 : (2014) 2 UPLBEC 1671
High Courts15 Apr 2014Disposed Off
Ajay Kumar Singh Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts15 Apr 2014
Salma Vs D.D.C.
Allahabad High Court · (2014) 105 ALR 170 : (2014) 123 RD 390
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Evidence Act, 1872 — Section 18, 19, 20, 21, 22Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12
High Courts15 Apr 2014
Rashid Khan Vs Additional Commissioner
Allahabad High Court · (2014) 123 RD 380
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts15 Apr 2014Dismissed
Udit Narain Singh Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 583 : (2015) 1 AWC 304 : (2014) 2 UPLBEC 1644
Police Act, 1949 — Section 7(d)
High Courts15 Apr 2014Allowed
Rifco Traders Vs State of U.P.
Allahabad High Court · (2014) 4 ALJ 164 : (2014) 73 VST 184
Uttar Pradesh Value Added Tax Act, 2008 — Section 17, 17(14), 17(14)(a), 17(8), 18
High Courts11 Apr 2014Disposed Off
Abrar and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 427
High Courts11 Apr 2014
Bharat Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 614 : (2014) 4 ADJ 791 : (2014) 85 ALLCC 868
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 210, 302
High Courts11 Apr 2014Dismissed
Bharat Sanchar Nigam Limited Vs Ashok Kumar
Allahabad High Court · (2014) 5 ADJ 644 : (2014) 4 ALJ 506 : (2014) 104 ALR 458 : (2014) 3 ARBLR 135 : (2014) 6 AWC 5617
Arbitration and Conciliation Act, 1996 — Section 16(1), 8Contract Act, 1872 — Section 62
High Courts11 Apr 2014Allowed
Sandip Academy of Engineering Vs Vice-Chancellor
Allahabad High Court · (2014) 5 ADJ 581 : (2014) 104 ALR 554 : (2015) 1 AWC 472
Arbitration and Conciliation Act, 1996 — Section 11
High Courts11 Apr 2014Allowed
Kailash Rani Vs State of U.P.
Allahabad High Court · AIR 2014 All 154 : (2014) 5 ALJ 182
High Courts11 Apr 2014
Commissioner of Income Tax Vs N.K. Laminates P. Ltd.
Allahabad High Court · (2014) 365 ITR 211
Income Tax Act, 1961 — Section 113, 131, 132, 132A, 132B
High Courts11 Apr 2014
BSNL Vs Commissioner of Central Excise
Allahabad High Court · (2014) 27 GSTR 449 : (2014) 35 STR 706 : (2014) 73 VST 316
Central Excises and Salt Act, 1944 — Section 35F, 35GFinance Act, 1994 — Section 68, 69, 73, 75, 76
High Courts11 Apr 2014
Polyplex Corp. N. Ltd. Vs Union of India
Allahabad High Court · (2014) 5 ADJ 468 : (2014) 306 ELT 377 : (2014) 48 GST 497
High Courts11 Apr 2014Dismissed
State of U.P. Vs Akhil Bhuwan Prakash Kapil
Allahabad High Court · (2014) 85 ALLCC 901
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 409
High Courts11 Apr 2014Dismissed
Nutan Thakur Vs Union of India
Allahabad High Court · (2014) 4 ALJ 275 : (2014) 104 ALR 399
Constitution of India, 1950 — Article 14, 32