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Allahabad High Court judgments, 2014

3,313 judgments · page 113 of 166

High Courts17 Apr 2014Allowed

Rashida Bano Vs State of U.P.

Allahabad High Court · (2014) 3 ACR 2963 : (2014) 6 ADJ 575 : (2015) 1 ALJ 78

Penal Code, 1860 (IPC) — Section 120-B, 302Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 14, 15, 16, 16(1), 16(2)
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High Courts17 Apr 2014Dismissed

State of U.P. Vs Sushil

Allahabad High Court · (2015) 1 ACR 416 : (2014) 4 ALJ 556

Penal Code, 1860 (IPC) — Section 328, 363, 366, 375, 376
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High Courts17 Apr 2014Dismissed

Shyam Sunder Batra Vs Brahamveer

Allahabad High Court · (2015) 1 ALJ 74 : (2014) 104 ALR 602 : (2014) 124 RD 112

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 7 Rule 11, Order 7 Rule 11(a)Transfer of Property Act, 1882 — Section 54
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High Courts17 Apr 2014Disposed Off

Ankit Vs State of U.P. and Another

Allahabad High Court · (2014) 04 AHC CK 0166

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 307, 323, 452, 504
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High Courts17 Apr 2014Allowed

Vijay Vs State of U.P.

Allahabad High Court · (2014) 3 ACR 2967 : (2014) 5 ADJ 623

Uttar Pradesh Excise Act, 1910 — Section 60, 63Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 14, 15, 16, 16(1), 17
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High Courts17 Apr 2014Dismissed

Godwin Construction Pvt. Ltd. Vs State of U.P.

Allahabad High Court · (2014) 7 ADJ 31 : (2014) 6 ALJ 548 : (2014) 106 ALR 12 : (2014) 124 RD 298

Easements Act, 1882 — Section 2(16), 52, 56, 60Mines and Minerals (Development and Regulation) Act, 1957 — Section 3Registration Act, 1908 — Section 17
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High Courts17 Apr 2014Disposed Off

Ram Raja and Others Vs State of U.P. and Another

Allahabad High Court · (2014) 04 AHC CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482
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High Courts17 Apr 2014Disposed Off

Ashok Mishra Vs State of U.P. and Another

Allahabad High Court · (2014) 04 AHC CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 392, 506Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482
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High Courts16 Apr 2014

Bhagwat Swarup Dixit Vs State of U.P.

Allahabad High Court · (2014) 5 ADJ 642 : (2015) 1 ALJ 18 : (2014) 141 FLR 987 : (2014) 3 LLJ 285 : (2014) 3 LLN 616

Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Act, 1965 — Section 122
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High Courts16 Apr 2014Disposed Off

Rajnesh Singh Vs State Of U.P.

Allahabad High Court · (2014) 04 AHC CK 0182

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
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