High Courts18 Apr 2014Allowed
Somma Vs State of U.P.
Allahabad High Court · (2014) 123 RD 556
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 229
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 112 of 166
High Courts18 Apr 2014Disposed Off
Babu Ram Vs State of U.P.
Allahabad High Court · (2014) 123 RD 574
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts18 Apr 2014
Commissioner of Central Excise Vs Divisional Railway Manager,N.C.R. Railway
Allahabad High Court · (2014) 6 ADJ 578 : (2015) 39 STR 404
Civil Procedure Code, 1908 (CPC) — Section 79Constitution of India, 1950 — Article 226, 300Finance Act, 1994 — Section 65(105)(zzzm), 65(105)(zzzz)
High Courts18 Apr 2014Allowed
Saheed Vs Dy. Director of Consolidation
Allahabad High Court · (2014) 124 RD 214
High Courts18 Apr 2014
Lalit Kumar Shakya Vs Union of India
Allahabad High Court · (2014) 9 ADJ 76 : (2014) 5 AWC 4668 : (2014) 4 ESC 2369
Constitution of India, 1950 — Article 14, 16, 16(1), 21, 226
High Courts18 Apr 2014
Oriental Insurance Company Ltd. Vs Sukh Devi
Allahabad High Court · (2014) 106 ALR 853
High Courts18 Apr 2014Allowed
Suleman Siddiqui Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 693 : (2015) 2 AWC 1645 : (2014) 2 UPLBEC 1705
Penal Code, 1860 (IPC) — Section 323, 498A, 498-A
High Courts18 Apr 2014Dismissed
Ramu Tiwari Vs State of U.P.
Allahabad High Court · (2014) 86 ALLCC 100
Penal Code, 1860 (IPC) — Section 376, 376(2)(f)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(12), 3(1)(xii)
High Courts18 Apr 2014
Lata Rani Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 418 : (2014) 3 UPLBEC 2513
High Courts18 Apr 2014Dismissed
Syed Mohd. Fazal Vs Union of India
Allahabad High Court · (2014) 5 ADJ 336 : AIR 2014 All 151 : (2014) 4 ALJ 685 : (2014) 104 ALR 658 : (2015) 2 AWC 1654
Representation of the People Act, 1951 — Section 126-A, 126-B
High Courts18 Apr 2014Dismissed
Navin Mittal Vs Chief Controlling Revenue Authority
Allahabad High Court · (2014) 5 ADJ 204 : (2014) 6 ALJ 151 : (2014) 104 ALR 858 : (2015) 1 AWC 467 : (2014) 123 RD 731
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 2(17), 2(5), 33Transfer of Property Act, 1882 — Section 58(a), 61, 65A, 67A
High Courts18 Apr 2014Allowed
Saleem Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 411 : (2014) 5 ADJ 62 : (2014) 6 ALJ 102 : (2014) 86 ALLCC 437 : (2014) FAJ 568
Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16, 16(a)(1)(ii), 20
High Courts18 Apr 2014Partly Allowed
Union of India Vs Central Administrative Tribunal
Allahabad High Court · (2014) 5 ADJ 29 : (2014) 6 ALJ 772 : (2014) 104 ALR 547 : (2014) 6 AWC 5645 : (2014) 142 FLR 254 : (2014) 2 UPLBEC 1549
High Courts18 Apr 2014Dismissed
Chhote Lal Vs State of U.P.
Allahabad High Court · (2014) 124 RD 68
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(4)
High Courts18 Apr 2014
Raltronics India P. Ltd. Vs Customs, Excise and Service Tax Appellate Tribunal
Allahabad High Court · (2014) 310 ELT 485 : (2014) 48 GST 107 : (2014) 26 GSTR 314
Central Excises and Salt Act, 1944 — Section 35, 35GLimitation Act, 1963 — Section 20(2), 5
High Courts18 Apr 2014
Oriental Insurance Co. Ltd. Vs Sukh Devi
Allahabad High Court · (2014) 8 ADJ 141 : (2015) 1 ALJ 696 : (2015) 4 ALLMR 57
High Courts18 Apr 2014
Mohan Lal and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 639 : (2015) 4 ALJ 83
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Representation of the People Act, 1951 — Section 117, 81, 82, 86, 86(1)
High Courts17 Apr 2014Disposed Off
Km. Shivangi (Minor) Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0361
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482
High Courts17 Apr 2014Disposed Off
Vir Singh and 4 Others Vs State Of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482
High Courts17 Apr 2014Dismissed
I.C.I.C.I. Lombard General Insurance Co. Ltd. Vs Dharm Pal
Allahabad High Court · (2014) 5 AWC 4504 : (2014) 142 FLR 432 : (2014) 4 LLN 47
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 104, 195Employees Compensation Act, 1923 — Section 10, 10A, 10B, 11, 12