High Courts21 Apr 2014Dismissed
Gore Khan Vs Additional Commissioner (Judicial)
Allahabad High Court · (2014) 123 RD 575
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 111 of 166
High Courts21 Apr 2014Dismissed
Vinod Kumar Vs State of U.P.
Allahabad High Court · (2014) 123 RD 571
High Courts21 Apr 2014Dismissed
Gulab Singh Vs State of U.P. and 5 Others
Allahabad High Court · (2014) 04 AHC CK 0315
Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323
High Courts21 Apr 2014Allowed
Committee of Management,Dhanpatti Dharma Mahavidyalaya Vs State of U.P.
Allahabad High Court · (2014) 6 ADJ 569 : (2014) 6 ALJ 226 : (2014) 3 ESC 1867
High Courts21 Apr 2014Disposed Off
Chandar Sheel Dwivedi Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 199
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 307, 364, 394, 452, 504
High Courts21 Apr 2014
Satya Prasad Soni Vs Chairman/M.D.N.T.P.C. Ltd.
Allahabad High Court · (2014) 142 FLR 676
Constitution of India, 1950 — Article 226
High Courts21 Apr 2014Disposed Off
Chandra Sheel Dwivedi Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2823 : (2014) 86 ALLCC 26
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 307, 364, 394, 452, 504
High Courts21 Apr 2014Dismissed
Kokila Devi Vs Lallan Babu
Allahabad High Court · (2014) 104 ALR 604 : (2014) 124 RD 114
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts21 Apr 2014
Committee of Management Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 263 : (2015) 1 AWC 1061
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 12, 4, 4(1)
High Courts21 Apr 2014Allowed
Rajesh Singh Vs State of U.P.
Allahabad High Court · (2014) 86 ALLCC 18
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 319, 319(1)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304-B, 498-A
High Courts21 Apr 2014
Rakesh Kumar Jain Vs Disciplinary Authority/District Judge
Allahabad High Court · (2014) 5 ADJ 144 : (2015) 1 AWC 699 : (2014) 3 ESC 1465 : (2014) 2 UPLBEC 1648
High Courts21 Apr 2014
Ugrasen Vs Parmeshwari Devi
Allahabad High Court · (2014) 9 ADJ 356 : (2015) 1 ALJ 635 : (2014) 106 ALR 592 : (2015) 1 AWC 269 : (2014) 125 RD 706
Evidence Act, 1872 — Section 114, 16General Clauses Act, 1897 — Section 27Post Office Act, 1898 — Section 14, 17, 2(f), 3, 4
High Courts21 Apr 2014
Bachchey Lal Vs State of U.P.
Allahabad High Court · (2014) 86 ALLCC 6
Criminal Procedure Code, 1973 (CrPC) — Section 433-ALegal Services Authorities Act, 1987 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts21 Apr 2014Disposed Off
Naresh Kumar Vs State of U.P.
Allahabad High Court · (2014) 123 RD 589
High Courts21 Apr 2014Dismissed
Committee of Management,Gyan Bharti Shiksha Sadan Vs State of U.P.
Allahabad High Court · (2015) 1 ALJ 165 : (2014) 3 ESC 1506 : (2014) 2 UPLBEC 1654
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 12, 4, 4(1)
High Courts21 Apr 2014Dismissed
Secretary Vs Charan Das
Allahabad High Court · (2014) 6 ADJ 751 : (2014) 105 ALR 340 : (2014) 124 RD 653
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 68Land Acquisition Act, 1894 — Section 11, 12, 17(1), 17(4), 18
High Courts21 Apr 2014Dismissed
Ram Briksha Mishra and 7 Ors. Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 498A, 504, 506
High Courts21 Apr 2014Dismissed
Anil Kumar Vs Deputy Director Of Consolidation
Allahabad High Court · (2014) 5 ADJ 757 : (2014) 124 RD 66
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168-A
High Courts21 Apr 2014
Commissioner of C. Ex. Vs Bhushan Steel and Strips Ltd.
Allahabad High Court · (2014) 304 ELT 327 : (2014) 28 GSTR 290
Central Excises and Salt Act, 1944 — Section 2(f), 3ACustoms Tariff Act, 1975 — Section 3
High Courts18 Apr 2014Dismissed
Sarnam Singh Vs State of U.P. and 3 Others
Allahabad High Court · (2014) 04 AHC CK 0359
Evidence Act, 1872 — Section 114-APenal Code, 1860 (IPC) — Section 363, 366, 376Criminal Procedure Code, 1973 (CrPC) — Section 372