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Allahabad High Court judgments, 2014

3,313 judgments · page 109 of 166

High Courts24 Apr 2014Allowed

Karunanadhi Vs Gyan Prakash

Allahabad High Court · (2014) 5 ADJ 467 : (2014) 104 ALR 640 : (2015) 1 AWC 496 : (2014) 124 RD 137

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts24 Apr 2014Dismissed

Subhash Chand Vs State of U.P.

Allahabad High Court · (2014) 5 ADJ 153 : (2015) 1 AWC 682 : (2014) 123 RD 744

Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 10, 10(2), 11, 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 117-A
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High Courts24 Apr 2014

Ram Pratap Singh Vs Suresh Chandra

Allahabad High Court · (2014) 5 ADJ 587 : (2014) 4 ALJ 68 : (2014) 105 ALR 55 : (2014) 5 AWC 5116

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47Provincial Small Cause Courts Act, 1887 — Section 17Specific Relief Act, 1963 — Section 20
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High Courts24 Apr 2014Dismissed

State Of U.P. Vs Lallu Pandey @ Gaya Prasad Pandey

Allahabad High Court · (2014) 04 AHC CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(XI)
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High Courts24 Apr 2014Disposed Off

Anita Vs State of U.P.

Allahabad High Court · (2014) 123 RD 726

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3
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High Courts24 Apr 2014Dismissed

Saeed Vs Munnu Khan

Allahabad High Court · AIR 2014 All 1 : (2014) 4 ALJ 18 : (2014) 104 ALR 418 : (2014) 123 RD 850

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 9 Rule 9, 11Constitution of India, 1950 — Article 226, 32
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High Courts23 Apr 2014Dismissed

Rama Kant Vs State of U.P.

Allahabad High Court · (2014) 5 ADJ 148 : (2014) 104 ALR 813 : (2015) 2 AWC 1649 : (2014) 2 UPLBEC 1519

Constitution of India, 1950 — Article 226
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