High Courts28 Apr 2014Dismissed
Sheetla Agarwal Vs Presiding Officer Civil Judge and 5 Others
Allahabad High Court · (2014) 04 AHC CK 0189
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 107 of 166
High Courts28 Apr 2014Dismissed
Raja John Bunch Vs Union of India
Allahabad High Court · (2014) 5 ADJ 362 : (2014) 105 ALR 17 : (2014) 5 AWC 5102
Constitution of India, 1950 — Article 101, 101(3)(b), 102, 226, 324Representation of the People Act, 1951 — Section 147, 149, 150, 151, 33
High Courts28 Apr 2014Dismissed
Afroz Khan Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 16 : (2014) 5 AWC 4512
High Courts28 Apr 2014Dismissed
Deepak Kashyap Vs Smt. Renu Kashyap and Another
Allahabad High Court · (2014) 04 AHC CK 0154
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B
High Courts28 Apr 2014Allowed
Jahid Hussain Vs Ibrahim
Allahabad High Court · (2014) 123 RD 585
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(2), 42A, 52(2)
High Courts28 Apr 2014Dismissed
Ram Singh Vs State of U.P. and 3 Others
Allahabad High Court · (2014) 04 AHC CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 372Penal Code, 1860 (IPC) — Section 307, 323, 34, 452, 504
High Courts28 Apr 2014Dismissed
Indradev Pandey Vs The State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Apr 2014Dismissed
Central Bureau of Investigation Vs Pankaj Sharma and Another
Allahabad High Court · (2014) 04 AHC CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 464Penal Code, 1860 (IPC) — Section 120, 120B, 415, 417, 419
High Courts28 Apr 2014
Ganga Singh and Others Vs State of U.P.
Allahabad High Court · (2015) 2 ALJ 18
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Apr 2014Dismissed
Samim Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 617
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 32Evidence Act, 1872 — Section 115
High Courts28 Apr 2014
Lifetime Interexpo Pvt. Ltd. Vs Union of India and Others
Allahabad High Court · (2015) 1 AWC 462
High Courts25 Apr 2014Allowed
Bharat Pumps and Compressors Limited Vs Anand Kumar
Allahabad High Court · (2014) 4 ADJ 708 : (2015) 1 AWC 909 : (2014) 141 FLR 990 : (2014) 3 UPLBEC 2012
Payment of Gratuity Act, 1972 — Section 2(q), 2(r)
High Courts25 Apr 2014Allowed
Vineet Agnihotri Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 716 : (2014) 104 ALR 823 : (2014) 5 AWC 5401 : (2014) 2 UPLBEC 1597
Constitution of India, 1950 — Article 226, 243O, 243ZG, 329(b)Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7), 16-A(7)
High Courts25 Apr 2014Allowed
Brij Kishore Singh Vs State of U.P. and Others
Allahabad High Court · (2014) 04 AHC CK 0321
Uttar Pradesh Co-operative Societies Act, 1965 — Section 122, 2(a)(4)(3)
High Courts25 Apr 2014Dismissed
State of U.P. Vs Vindhyavasini Tiwari
Allahabad High Court · (2014) 5 ADJ 74 : (2015) 1 ALJ 370 : (2014) 3 ESC 1433 : (2014) 3 UPLBEC 2312
Constitution of India, 1950 — Article 14, 16, 309
High Courts25 Apr 2014Dismissed
Cantonment Board Meerut Vs Principal,ST. John''s School
Allahabad High Court · (2014) 105 ALR 838
Cantonments Act, 1924 — Section 60, 61, 62, 63, 64Drugs and Cosmetics Act, 1940 — Section 17, 17-B, 18, 18(c), 27Official Secrets Act, 1923 — Section 3, 3(1)(c), 3(2)
High Courts25 Apr 2014
Ram Autar Singh Vs U.P. Power Corporation Ltd.
Allahabad High Court · (2014) 106 ALR 361 : (2014) 6 AWC 5503 : (2014) 143 FLR 798
Constitution of India, 1950 — Article 14, 16Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2014
Sarin and Sarin Vs Commissioner of Trade Tax
Allahabad High Court · (2014) 75 VST 328
Central Excise Tariff Act, 1985 — Section 1(3), 2Central Sales Tax Act, 1956 — Section 14, 14(ix), 15, 15(a)Uttar Pradesh General Clauses Act, 1904 — Section 21
High Courts25 Apr 2014
R.K. Sharma Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 537 : (2014) 4 FLT 485
Constitution of India, 1950 — Article 19(1)(a), 21, 25, 26
High Courts25 Apr 2014Allowed
Arya Gurukul Mahavidyalaya Vs State of U.P.
Allahabad High Court · (2014) 4 ALJ 452 : (2015) 1 AWC 884 : (2014) 3 ESC 1352
Constitution of India, 1950 — Article 351