COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 62 of 231

High Courts28 Sept 2011Allowed

M/s. Gulshan Rai Jain and Others Vs Debts Recovery Appellate Tribunal Allahabad and Others

Allahabad High Court · (2011) 9 ADJ 160 : (2012) 2 BC 5 : (2012) 111 SCL 776

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 17, 17(5), 17(6)

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High Courts27 Sept 2011Dismissed

Smt. Sunita Yadav Vs State of U.P.

Allahabad High Court · (2011) 3 ACR 3392

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts27 Sept 2011Dismissed

Jitendra Mohan Singh Yadav and Another Vs Indian Oil Corporation Ltd. and Another

Allahabad High Court · (2011) 10 ADJ 749

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High Courts27 Sept 2011Disposed Of

Pashupati Castings Limited Vs Commissioner of Commercial Tax

Allahabad High Court · (2013) 57 VST 385

Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7)

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High Courts27 Sept 2011

Sushil Kumar Chaudhary Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0523

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High Courts27 Sept 2011

Agam Lal Vs State of U.P. and another

Allahabad High Court · (2012) 2 DMC 292

Criminal Procedure Code, 1973 (CrPC) — Section 127

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High Courts27 Sept 2011Dismissed

Lochan Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0469

Criminal Procedure Code, 1973 (CrPC) — Section 244, 246Penal Code, 1860 (IPC) — Section 147, 427, 431, 504, 506

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High Courts27 Sept 2011Dismissed

Veerbhan Vs State of U.P. and Another

Allahabad High Court · (2011) 09 AHC CK 0468

Penal Code, 1860 (IPC) — Section 324, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(1)(10)

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High Courts27 Sept 2011Allowed

Alok Kumar Agrawal H.U.F. Vs State of U.P. and Others

Allahabad High Court · (2011) 10 ADJ 743

Stamp Act, 1899 — Section 56(1A)

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High Courts27 Sept 2011Dismissed

New India Assurance Comp. Ltd. Vs Smt. Maikin and Others

Allahabad High Court · (2011) 10 ADJ 845

Motor Vehicles Act, 1988 — Section 173

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High Courts27 Sept 2011

Meera Shukla and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0362

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High Courts27 Sept 2011Allowed

Ram Ayodhya and Others Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 146 : (2011) 9 ADJ 679

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 482Penal Code, 1860 (IPC) — Section 323, 395, 504, 506

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High Courts27 Sept 2011Disposed Of

Pankaj Saroj and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0313

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High Courts27 Sept 2011Allowed

Pradeep Kumar Vs State of U.P.and another

Allahabad High Court · (2011) 09 AHC CK 0301

Criminal Procedure Code, 1973 (CrPC) — Section 451

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High Courts27 Sept 2011Dismissed

Dr. Govind Prasad Vs Asstt. S.D.M., Ram Narain Patel

Allahabad High Court · (2011) 6 AWC 5955

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts27 Sept 2011

Dr. Kaushal Pati Tiwari Vs State of U.P. and Another

Allahabad High Court · (2011) 09 AHC CK 0199

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High Courts27 Sept 2011

Geeta Devi Gupta and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0133

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High Courts27 Sept 2011Dismissed

Manish Kumar Rai Vs Vivek Kumar Rai and Others

Allahabad High Court · (2012) 1 ADJ 172 : (2012) 3 AWC 3086

Constitution of India, 1950 — Article 226

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High Courts27 Sept 2011Dismissed

Manoj Dalmia Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 251 : (2011) 10 ADJ 26

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 192, 200, 201, 202

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High Courts27 Sept 2011

Smt. Sonam Pandey and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ACR 3490 : (2011) 10 ADJ 372

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 363, 366

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