COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 64 of 231

High Courts26 Sept 2011Disposed Of

Committee of Management, P.G. Sri Gandhi Degree College and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 11 ADJ 842

Teachers Education Act, 1993 — Section 14(1)Uttar Pradesh State Universities Act, 1973 — Section 3

High Courts26 Sept 2011

Ram Pal and Others Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 121 : (2011) 9 ADJ 770 : (2012) 1 AWC 210(1)

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 397, 401Penal Code, 1860 (IPC) — Section 307, 324, 504, 506

High Courts26 Sept 2011Dismissed

Sham Sheeda Begum Vs State of U.P. and another

Allahabad High Court · (2011) 09 AHC CK 0034

High Courts23 Sept 2011Dismissed

Ashutosh Sharma Vs State of U.P.

Allahabad High Court · (2011) 3 ACR 3525

Penal Code, 1860 (IPC) — Section 304B

High Courts23 Sept 2011Dismissed

Brajesh Kumar Vs Shri Prabhakar Sharma

Allahabad High Court · (2011) 09 AHC CK 0515

Contempt of Courts Act, 1971 — Section 19

High Courts23 Sept 2011

Nahar Singh and Another Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0490

High Courts23 Sept 2011

Commissioner of Income Tax Vs Mahavir Sahkari Awas Samiti Ltd.

Allahabad High Court · (2011) 09 AHC CK 0485

High Courts23 Sept 2011

Lalji and Others Vs Board of Revenue and Others

Allahabad High Court · (2011) 09 AHC CK 0484

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

High Courts23 Sept 2011Allowed

Nagar Nigam Vs Sri Rajesh Kumar Rawat and Others

Allahabad High Court · (2011) 09 AHC CK 0483

Census Act, 1948 — Section 4Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 114

High Courts23 Sept 2011Allowed

Braj Bhushan Shukla Vs UCO Bank and Others

Allahabad High Court · (2011) 10 ADJ 716

Constitution of India, 1950 — Article 226, 32UCO Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 17, 24, 3, 3(1), 3(2)

High Courts23 Sept 2011Dismissed

Gulab Singh Bhati Vs State of U.P. and Others

Allahabad High Court · (2012) 1 ACR 43 : (2011) 9 ADJ 789

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) — Section 279, 304, 304A

High Courts23 Sept 2011Allowed

Pramod Kumar Rajak Vs Registrar General, High Court, Allahabad and Others

Allahabad High Court · (2011) 9 ADJ 651

Uttar Pradesh Dying in Harness Rules, 1974 — Rule 5, 5(1), 8

High Courts23 Sept 2011Dismissed

Komal Tiwari Vs State of U.P.

Allahabad High Court · (2012) 2 ACR 1922

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 302, 307, 504, 506

High Courts23 Sept 2011Dismissed

Dr. R.N. Singh Vs Banaras Hindu University and Others

Allahabad High Court · (2011) 10 ADJ 1

High Courts23 Sept 2011Dismissed

Smt. Shashi Agarwal and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 9 ADJ 69

Constitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 17, 18(1), 30, 6(1)Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 64

High Courts23 Sept 2011Allowed

Lallan Vs State of U.P.and another

Allahabad High Court · (2011) 09 AHC CK 0289

Criminal Procedure Code, 1973 (CrPC) — Section 2(d)Penal Code, 1860 (IPC) — Section 147, 323, 427, 504, 506

High Courts23 Sept 2011

Dilip Kumar and Others Vs Board of Revenue and Others

Allahabad High Court · (2011) 09 AHC CK 0214

Uttar Pradesh Land Revenue Act, 1901 — Section 34

High Courts23 Sept 2011Allowed

Surendra Nath Singh and Others Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0212

Penal Code, 1860 (IPC) — Section 147, 149, 201, 302

High Courts23 Sept 2011Dismissed

Madhukar Saran Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0168

High Courts23 Sept 2011Allowed

Braj Bhushan Shukla Vs The General Manager (Operation-I) and Another

Allahabad High Court · (2011) 9 ADJ 1

Constitution of India, 1950 — Article 226, 32