COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 61 of 231

High Courts29 Sept 2011Allowed

Ram Charan Singh (Dead) through L.Rs. Vs Additional Commissioner, Agra Division and others

Allahabad High Court · (2011) 10 ADJ 689 : (2011) 114 RD 600

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)

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High Courts29 Sept 2011Dismissed

Devendra Yadav Vs District Election Officer/District Magistrate, Mau

Allahabad High Court · (2011) 9 ADJ 219

Constitution of India, 1950 — Article 243O(b)Transfer of Property Act, 1882 — Section 106

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High Courts28 Sept 2011Allowed

Ram Pal Singh Vs State of U.P. and others

Allahabad High Court · (2012) 1 ACR 61 : (2011) 11 ADJ 791

Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 170, 173

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High Courts28 Sept 2011Allowed

Brij Raj Mishra Vs Commissioner, Devi Patan Division Gonda and Another

Allahabad High Court · (2011) 09 AHC CK 0466

Penal Code, 1860 (IPC) — Section 352, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts28 Sept 2011

M/s. Bansal Auto Mobiles Vs Union of India and Others

Allahabad High Court · (2011) 9 ADJ 337

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High Courts28 Sept 2011Dismissed

Mohd. Shakir Ali Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0329

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High Courts28 Sept 2011Allowed

Meena Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0302

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts28 Sept 2011Disposed Of

Kalpnath and Anr. Vs State of U.P.and Others

Allahabad High Court · (2011) 09 AHC CK 0286

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High Courts28 Sept 2011Allowed

Mohammad Yashin alias Jagdish and others Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0279

Penal Code, 1860 (IPC) — Section 363, 369

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High Courts28 Sept 2011Disposed Of

Sushil Yadav Alias Mallu Yadav and Anr. Vs State of U.P.and Others

Allahabad High Court · (2011) 09 AHC CK 0271

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High Courts28 Sept 2011Disposed Of

Mohd.Noman and Others Vs State of U.P.and Others

Allahabad High Court · (2011) 09 AHC CK 0270

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High Courts28 Sept 2011Dismissed

Pappu and others Vs State of U.P.and others

Allahabad High Court · (2011) 09 AHC CK 0266

Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts28 Sept 2011Dismissed

Lal Dhari Maurya and Anr. Vs State of U.P.and Others

Allahabad High Court · (2011) 09 AHC CK 0265

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High Courts28 Sept 2011Dismissed

Jagta Devi Vs State of U.P.through the Principal Secretary (F&C), Lucknow and others

Allahabad High Court · (2011) 09 AHC CK 0263

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High Courts28 Sept 2011Disposed Of

Shashi Devi and Others Vs State of U.P.and Others

Allahabad High Court · (2011) 09 AHC CK 0252

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High Courts28 Sept 2011Dismissed

Smt. Mugisha Begum Vs State of U.P. and Another

Allahabad High Court · (2011) 09 AHC CK 0201

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127

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High Courts28 Sept 2011Dismissed

Raj Nath Tripathi Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0068

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High Courts28 Sept 2011Dismissed

Ramu Singh and Others Vs Rampal Singh and Others

Allahabad High Court · (2011) 09 AHC CK 0067

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High Courts28 Sept 2011

Ram Janki Tiwari Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0066

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High Courts28 Sept 2011Dismissed

M/s. Pilania Indane Gas Service Vs Union of India and Others

Allahabad High Court · (2011) 9 ADJ 420 : (2012) 1 AWC 65

Constitution of India, 1950 — Article 226

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